Punjab and Haryana High Court GST Judgments — 2026

1,261 judgments, newest first. Page 1 of 13.

Ms Aravali Bitumen Traders vs. Union Of INDIA And Others

CWP/31211/2026HC Punjab and Haryana23 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

V S Metals vs. Union Of INDIA And Others

CWP/31250/2026HC Punjab and Haryana23 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ss Steel Traders vs. State Of Punjab And Another

CWP/31277/2026HC Punjab and Haryana23 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Khosla Enterprises Through Its Proprietor Nitin Khosla vs. Union Of INDIA Through Its Secretary Ministry Of Finance

CWP/31242/2026HC Punjab and Haryana23 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sanjay Mittal, Proprietor Steel Co. Enterprises vs. State Of Punjab And Others

CWP/27026/2023HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Bs Enterprises vs. State Of Punjab And Others

CWP/31044/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shaifali Sharma vs. State Of Haryana And Anr

CWP/28888/2025HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ild Housing Projects Private Limited vs. State Of Haryana And Others

CWP/18944/2025HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Lovely Furnishers vs. State Of Punjab And Another

CWP/31135/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Rana Metal vs. State Of Haryana And Others

CWP/31117/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rd Forging vs. State Of Punjab And Others

CWP/31048/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

A M Marketplaces Private Limited vs. State Of Haryana And Others

CWP/31810/2025HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sm Traders vs. State Of Haryana And Others

CWP/31095/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Kumarji Lal vs. State Of Haryana And Others

CWP/31141/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Super Delicacies Private Limited vs. State Of Haryana And Others

CWP/29187/2024HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jmd Industries vs. State Of Haryana And Others

CWP/31097/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Deckson Chemical vs. State Of Punjab And Ors

CWP/31129/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shiv Kumar vs. Union Of INDIA And Another

CWP/30676/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Diksha Industries Limited vs. State Of Haryana And Others

CWP/31113/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sharma Logistics vs. Union Of INDIA And Others

CWP/26021/2025HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Velnex Medicare vs. Commissioner, Central Goods And Services Tax And Others

CWP/21075/2025HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Arsh Steel Products vs. State Of Punjab And Ors

CWP/31121/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Madhu Aggarwal, Legal Representative Of Late Sh Ramphal Aggarwal Since Deceased, Proprietor Of vs. Union Of INDIA And Others

CWP/28654/2026HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Indo Autotech Limited vs. State Of Haryana And Ors

CWP/26581/2025HC Punjab and Haryana22 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shiva Enterprises vs. Union Of INDIA And Others

CWP/25467/2026HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Ms Sidhbali Traders vs. State Of Haryana And Others

CWP/30885/2026HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

M/S Ab Alcobev Private Limited vs. Union Of INDIA And Another

CWP/8307/2025HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Harvinder Bir Singh Cheema vs. Union Territory Of Chandigarh And Another

CWP/30984/2026HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Ms Vkg Metal Processor, Faridabad vs. State Of Haryana And Others

CWP/30909/2026HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Mahavir Enterprises vs. State Of Haryana And Others

CWP/15562/2025HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Harvinder Bir Singh Cheema vs. Union Territory Of Chandigarh And Others

CWP/30961/2026HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Alm Food Products LTD vs. State Of Punjab And Another

CWP/30831/2026HC Punjab and Haryana21 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE SANJIV BERRY

Radha Krishna Processors vs. Union Of INDIA And Ors

CWP/8379/2023HC Punjab and Haryana18 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sukhwinder Singh Kharour vs. Direcotrate Of Enforcement Through Its Assistant Director Jalandhar Zonal Office Jalandhar

CRM-M/24973/2026HC Punjab and Haryana18 Sept 2026

Bench: MR. JUSTICE SUMEET GOEL

Ms Ambica Industries vs. State Of Punjab And Others

CWP/30559/2026HC Punjab and Haryana18 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hitrac Manpower Services PVT LTD vs. State Of Haryana And Another

CWP/30635/2026HC Punjab and Haryana18 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Pramod Luthra vs. State Of Punjab And Ors

CWP/30639/2026HC Punjab and Haryana18 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Bharat Steel Rolling Industries vs. State Of Punjab

CWP/30530/2026HC Punjab and Haryana18 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Gil Tpl (Jv) vs. State Of Haryana And Others

CWP/871/2025HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Lira Constructions Private Limited vs. The Union Territory Of Chandigarh

CWP/30339/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Blue Sky Exports Private Limited vs. State Of Haryana And Another

CWP/30429/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ali Asjad Khan vs. State Of Haryana And Others

CWP/21605/2025HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Luxmi Print Pack vs. State Of Punjab

CWP/30337/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hitrac Manpower Services PVT LTD vs. Union Of INDIA And Others

CWP/30314/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Luxmi Print Pack vs. State Of Punjab And Others

CWP/30495/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nadar Prints vs. State Of Punjab And Another

CWP/30506/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Tool Text Indl Corp vs. State Of Punjab And Others

CWP/30446/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Manoj Gupta vs. Union Of INDIA And Others

CWP/18585/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Wintech Engineers Private Limited vs. Deputy/Assistant Commissioner And Others

CWP/35783/2025HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Satnam Industries vs. State Of Punjab And Others

CWP/30318/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Manoj Metallic Products vs. State Of Punjab And Others

CWP/30332/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Gupta Bros vs. State Of Punjab

CWP/30391/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Nexas Electrotech Private Limited vs. State Of Haryana And Another

CWP/30325/2026HC Punjab and Haryana17 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Commissioner Of Central Goods And Services Tax Ludhiana vs. Goyal Mg Gases

CEA/5/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Gopal Engineering vs. State Of Haryana Ors

CWP/30148/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Asta Technologies vs. State Of Haryana And Others

CWP/30176/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vallabbh Steels Limited vs. State Of Punjab

CWP/30271/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Pinnacle Knitwear vs. State Of Punjab And Others

CWP/30131/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sood Expeller Industries vs. State Of Punjab And Others

CWP/15235/2023HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vallabh Steels Limited vs. State Of Punjab

CWP/30268/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mohit Kumar vs. State Of Punjab And Another

CWP/30202/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vk Phoenix Production House Private Limited vs. State Of Punjab And Another

CWP/30219/2026HC Punjab and Haryana16 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shreya Enterprises vs. State Of Haryana Ors

CWP/29933/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Lira Constructions Private Limited vs. The Union Territory Of Chandigarh

CWP/30052/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shreya Enterprises vs. State Of Haryana Ors

CWP/29931/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Blue Sky Exports Private Limited vs. The Excise And Taxation Officer And Another

CWP/29936/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Max Fitness PVT LTD vs. State Of Punjab And Others

CWP/30078/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M S Manmohan Trading Company vs. State Of Haryana And Others

CWP/29870/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Durga Steels Re Rolling Mills vs. State Of Punjab And Another

CWP/29909/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Gopal Engineering vs. State Of Haryana Ors

CWP/29957/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Max Fitness PVT LTD vs. State Of Punjab And Others

CWP/30079/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Gogorra Consultants Private Limited vs. Union Of INDIA And Others

CWP/29949/2026HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Honda R And D INDIA PVT LTD vs. Joint Commissioner Of State Tax (Appeals) Cum Appellate Authority, Gurugram And Another

CWP/20895/2025HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

William E Connor And Associates Sourcing PVT LTD vs. Commissioner Of CGST, Gurugram And Ors

CWP/30207/2024HC Punjab and Haryana15 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Garg Traders vs. Union Of INDIA And Another

CWP/28788/2026HC Punjab and Haryana14 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Aggarwal Plywood Industries vs. State Of Punjab And Others

CWP/12348/2025HC Punjab and Haryana14 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Kranti International vs. State Of Punjab And Others

CWP/29746/2026HC Punjab and Haryana14 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Max Fitness PVT LTD vs. State Of Punjab And Others

CWP/29865/2026HC Punjab and Haryana14 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ashoka International vs. State Of Punjab And Another

CWP/29706/2026HC Punjab and Haryana14 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Himgiri Industries vs. State Of Punjab And Others

CWP/29821/2026HC Punjab and Haryana14 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vikas Goyal @ Vicky Goyal vs. Cbi

CRM-M/44027/2026HC Punjab and Haryana14 Sept 2026

Bench: MR. JUSTICE JASJIT SINGH BEDI

Krishna Readymade Garments vs. State Of Punjab And Others

CWP/22739/2024HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Harmeet Communication vs. State Of Punjab And Another

CWP/29575/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Manmeet Reg vs. The State Of Punjab

CWP/29593/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jagdish Industries vs. State Of Punjab And Others

CWP/29581/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sanjay Kumar Govt Contractor vs. Union Of INDIA And Others

CWP/29577/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Elite Industries vs. State Of Punjab And Others

CWP/29589/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Krishna Engg Works vs. Union Of INDIA And Others

CWP/29471/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sap Infra Technologies PVT LTD vs. State Of Haryana And Anr

CWP/38561/2025HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sap Infra Technologies vs. State Of Haryana And Anr

CWP/38558/2025HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Arti Enterprises vs. State Of Haryana And Another

CWP/29565/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Stalwart Alloys INDIA PVT LTD vs. State Of Haryana And Others

CWP/29305/2025HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Padmavati Ferrous LTD vs. Union Of INDIA And Others

CWP/25775/2024HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sanan Valves And Tubes Private Limited vs. State Of Punjab And Another

CWP/29477/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shri Shyam Enterprises vs. State Of Haryana And Another

CWP/4900/2023HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sumit Enterprises Through Its Proprietor Sh Surinder Malik vs. State Of Punjab And Others

CWP/29550/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Krishna Enterprises vs. State Of Punjab And Others

CWP/29663/2026HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Jmb Ispat vs. State Of Punjab And Others

CWP/1476/2023HC Punjab and Haryana11 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rajinder Kumar Garg vs. State Of Punjab

CRM-M/46963/2026HC Punjab and Haryana11 Sept 2026

Bench: MR. JUSTICE SANJAY VASHISTH

Sidh Raj Jain vs. State Of Punjab And Another

CWP/29415/2026HC Punjab and Haryana10 Sept 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

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