Punjab and Haryana High Court GST Judgments — 2026

1,261 judgments, newest first. Page 6 of 13.

Shree Balaji Distributors vs. Union Of INDIA And Others

CWP/10424/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mahaveera Transport PVT LTD vs. State Of Haryana And Others

CWP/14174/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Trimurti Rice Mills vs. Union Of INDIA And Others

CWP/8632/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Avninder Departmental Store vs. Union Of INDIA And Others

CWP/37988/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Avninder Departmental Store vs. Union Of INDIA And Others

CWP/37994/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Hb Travels vs. State Of Haryana And Others

CWP/10353/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Vinod Kumar vs. State Of Haryana And Others

CWP/26912/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rajesh Machinery vs. State Of Haryana And Others

CWP/10411/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Singla Trader vs. Union Of INDIA And Others

CWP/3493/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Impressions Services Private Limited vs. State Of Haryana And Ors

CWP/25669/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Choudhary Exports vs. Union Of INDIA And Others

CWP/8695/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Waxpol Industries LTD vs. Union Of INDIA And Others

CWP/13161/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Punjab Cold Storage And General Mills vs. State Of Punjab And Others

CWP/18937/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sachdeva Enterprises vs. State Of Punjab And Others

CWP/4943/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S R Sai Logistics INDIA Private Limited vs. State Of Haryana And Others

CWP/7257/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Precision Tools And Components vs. State Of Haryana And Others

CWP/14887/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nishu Medicos vs. Union Of INDIA And Others

CWP/12199/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Spicy Food Caterers vs. State Of Punjab And Others

CWP/29108/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Garg Enterprises vs. State Of Haryana And Others

CWP/25232/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Lark No Ferrous Metals Limited vs. Excise And Taxation Department Haryana

CWP/11907/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jas Forwarding Worldwide Private Limited vs. Union Of INDIA And Others

CWP/25645/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Chopra Medical Agencies vs. State Of Punjab And Others

CWP/10554/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sunway Infrastructure Services Limited vs. State Of Haryana And Others

CWP/38445/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M S Kkartikya Sales vs. Union Of INDIA And Others

CWP/12481/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jagdev Engineering Solutions Private Limited vs. Union Of INDIA And Others

CWP/14863/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Satluj Road Carrier vs. Union Of INDIA And Others

CWP/2780/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Manocha Motors vs. State Of Haryana And Others

CWP/3035/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rekhi Enterprises vs. Union Of INDIA And Others

CWP/6744/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ganesh Auto Company vs. State Of Haryana And Others

CWP/29190/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Vishal Trading Co Faridabad vs. State Of Haryana And Others

CWP/24013/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Priyansh Enterprises vs. State Of Punjab And Others

CWP/9607/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bhoop Singh vs. State Of Haryana And Anr

CWP/25683/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Suvidha International vs. State Of Haryana And Others

CWP/30132/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

D K Telecom vs. Union Of INDIA And Others

CWP/4049/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Rk Overseas vs. State Of Punjab And Others

CWP/37227/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Punjab Chemicals And Crop Protection LTD vs. Union Of INDIA And Others

CWP/16072/2023HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Talbros Sealing Materials PVT. LTD vs. Union Of INDIA And Others

CWP/25895/2022HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Mpg Stone PVT LTD Rewari vs. Union Of INDIA And Ohers

CWP/20269/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Manish Vinyls Private Limited vs. Union Of INDIA And Others

CWP/10927/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Indies Global Foods Private Limited vs. Union Of INDIA And Others

CWP/10037/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Kwality Pharmaceuticals LTD vs. Union Of INDIA And Others

CWP/12033/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Electronic Instrumentation vs. Union Of INDIA And Ors

CWP/8905/2023HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Arjan Impex PVT LTD vs. State Of Haryana And Others

CWP/566/2022HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Peters Surgical INDIA Private Limited And Anr vs. Union Of INDIA And Others

CWP/21260/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Avanti Overseas Private Limited vs. Union Of INDIA And Others

CWP/18892/2024HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Srss Agro PVT LTD vs. Union Of INDIA And Ors

CWP/13810/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Ankur Exports vs. Union Of INDIA And Ors

CWP/23491/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Dmw Export PVT LTD vs. Union Of INDIA And Ors

CWP/19018/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jindal Yarns PVT LTD vs. Union Of INDIA And Ors

CWP/19049/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Glassco Laboratory Equipments PVT LTD vs. Union Of INDIA And Others

CWP/3804/2023HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Priyanka INDIA PVT. LTD vs. Union Of INDIA And Ors

CWP/4772/2023HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Centrient Pharmaceuticals INDIA LTD And Anr vs. Union Of INDIA And Anr

CWP/10078/2023HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Kathuria Lubricants vs. State Of Punjab And Others

CWP/4161/2024HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms S S Tiles vs. State Of Punjab And Others

CWP/30743/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Mohit Furnace Private Limited vs. State Of Punjab And Others

CWP/9924/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Krishan Multimetals And Alloys PVT LTD vs. State Of Punjab And Others

CWP/13552/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sajjan Singh And Co vs. State Of Punjab And Others

CWP/20193/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Allied Recycling Limited vs. State Of Punjab And Others

CWP/11524/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Modern Rice Industries vs. State Of Punjab And Others

CWP/33092/2024HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vamshi Rubber Limited vs. Union Of INDIA And Others

CWP/12487/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Panama Alloys Inc vs. State Of Punjab And Others

CWP/16647/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sukhija Metals vs. State Of Punjab And Others

CWP/8433/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Yogesh Kumar Sharma vs. State Of Punjab And Others

CWP/798/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Akhil Garments vs. State Of Punjab And Others

CWP/14778/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Korea Marine Transport Co LTD vs. State Of Punjab And Others

CWP/37561/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Auto Mation INDIA vs. State Of Punjab And Others

CWP/6453/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Nsb Automation INDIA Private Limited vs. Union Of INDIA Through Its Secretary Ministry Of Finance

CWP/2663/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Indogulf Cropsciences LTD vs. Union Of INDIA And Others

CWP/8219/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Neel Kanth Steel Industries vs. State Of Punjab And Others

CWP/16618/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nv Steel Traders vs. State Of Punjab And Others

CWP/6452/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Kissan Sewa Centre vs. State Of Punjab And Others

CWP/18941/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Karuna Enterprises vs. State Of Punjab And Another

CWP/25694/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jai Durga Industries vs. Union Of INDIA And Another

CWP/25676/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sr Overseas vs. State Of Punjab And Others

CWP/9923/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Anu Batta vs. State Of Punjab And Others

CWP/859/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Aayan Impex vs. State Of Punjab And Others

CWP/13557/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Arvinder Kaur vs. Union Of INDIA And Others

CWP/19524/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Arvinder Kaur vs. Union Of INDIA And Other

CWP/19508/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ns Trading Co vs. Union Of INDIA And Another

CWP/25679/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Psa Nitrogen LTD Faridabad vs. Union Of INDIA And Others

CWP/25652/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Surindera Impex vs. State Of Punjab

CWP/25586/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sas Security And Manpower Services vs. State Of Haryana And Others

CWP/1345/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gupta Traders vs. State Of Punjab And Another

CWP/25668/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Finnair Plc Through Its Authorised Signatory Anupam vs. Excise And Taxation Officer Cumproper Officer State Goods And Services Tax Gurgaon

CWP/25436/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shivam Traders vs. State Of Punjab And Anr

CWP/25424/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Avinash Kumar vs. State Of Punjab And Ors

CWP/17932/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Krishna Traders vs. State Of Punjab And Others

CWP/22778/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Yodha Mines And Minerals vs. State Of Haryana And Others

CWP/13390/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Avinash Kumar vs. State Of Punjab And Another

CWP/17869/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Tarsem Lal Jindal Sons vs. State Of Punjab And Anr

CWP/25480/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Anand Enterprises vs. Union Of INDIA And Others

CWP/25403/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Yodha Mines And Minerals vs. State Of Haryana And Others

CWP/13435/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Teji Sales Corp vs. U T Of Chandigarh And Others

CWP/23488/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Yodha Mines And Minerals vs. State Of Haryana And Others

CWP/13432/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Guru Nanak Homeopathy Pharmacy vs. Union Of INDIA And Others

CWP/25399/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shree Ram Metal vs. Assistant Commissioner, Division Rohtak, CGST And Another

CWP/24084/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Khandelwal Metal Corp vs. Union Of INDIA And Others

CWP/25470/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sai Motors vs. State Of Haryana And Others

CWP/35814/2025HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Padam Cars PVT LTD vs. State Of Punjab And Others

CWP/25527/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Prime Vision Industries PVT LTD vs. State Of Punjab And Others

CWP/23467/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

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