Punjab and Haryana High Court GST Judgments — 2026

1,261 judgments, newest first. Page 5 of 13.

M/S Sutinder Singh Chandel vs. Union Territory, Chandigarh Administration, Chandigarh And Others

CWP/10968/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nawal Singh vs. State Of Haryana And Ors

CWP/25964/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Paramjit Singh And Company vs. State Of Punjab And Others

CWP/25766/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Parkwood Developers Private LTD vs. State Of Punjab And Others

CWP/25775/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bharat Traders vs. State Of Haryana

CWP/25925/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shukhmani vs. Union Territory Of Chandigarh Through Its Finance Secretary

CWP/25778/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ritesh And Company vs. State Of Punjab And Others

CWP/25892/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bharat Traders vs. State Of Haryana

CWP/25859/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Amarjeet Singh Chawla vs. Joint Commissioner CGST Faridabad

CWP/17009/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Mehar Steels PVT LTD vs. Joint Commissioner CGST Faridabad

CWP/17681/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Friends Auto INDIA LTD vs. Union Of INDIA And Another

CWP/17672/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Jng Footstep PVT LTD vs. Union Of INDIA And Others

CWP/1436/2025HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Browse Tools Private Limited vs. State Of Haryana And Others

CWP/3640/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Westman Industries vs. State Of Punjab And Others

CWP/25878/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Suvida Traders vs. State Of Punjab And Others

CWP/25864/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Prayag International Through Its Proprietor-Sh Rajesh Chopra vs. State Of Punjab And Others

CWP/26008/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Emm Bee Valves Products vs. State Of Punjab And Another

CWP/22825/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Naveen Kumar vs. State Of Haryana

CRM-M/5903/2026HC Punjab and Haryana17 Aug 2026

Bench: MR. JUSTICE SURYA PARTAP SINGH

Ms Lottey Fastners vs. State Of Punjab And Others

CWP/25881/2026HC Punjab and Haryana17 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Trinity Interiors vs. Union Of INDIA And Others

CWP/5935/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

S3 Infrareality Private Limited vs. Excise And Taxation Officer Cum Proper Officer And Others

CWP/23374/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shree Khatu Shyam Alloys vs. State Of Punjab And Other

CWP/25634/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Be Rightbuild Solution PVT LTD vs. State Of Haryana And Others

CWP/34378/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Raju Kiryana Store vs. State Of Haryana And Others

CWP/14729/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Nishant Sales Syndicate Faridabad vs. State Of Haryana And Others

CWP/22645/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

R K Metal Industries vs. Union Of INDIA And Others

CWP/9927/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Badri Vishal Protection And Company vs. State Of Haryana And Others

CWP/38125/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shri Ram Cotton Factory vs. Union Of INDIA And Others

CWP/38577/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S B.K. International vs. Union Of INDIA And Others

CWP/3719/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shree Shyam Plywood And Laminates vs. Union Of Indi And Others

CWP/6203/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sai Traders vs. Union Of INDIA And Others

CWP/10472/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Trans Eco Need vs. State Of Haryana And Others

CWP/38135/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ekta Highway Carriers Private Limited vs. Union Of INDIA And Others

CWP/22982/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Goyal Electrical Agencies vs. State Of Punjab And Others

CWP/16328/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mavi Screening Plant vs. Union Of INDIA And Others

CWP/18351/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Kalsi Machinery Co PVT LTD vs. Union Of INDIA And Others

CWP/15607/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Parth Trading Co vs. State Of Punjab And Others

CWP/8873/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Innotech Infosolutions Through Its Partner Mamta Chatrath vs. Union Of INDIA And Others

CWP/7212/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Blueline Enterprises vs. Union Of INDIA And Others

CWP/10039/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vijay Metal Works vs. State Of Haryana And Others

CWP/30261/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Csg Fitness Private Limited vs. State Of Punjab And Ors

CWP/6251/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shubh Trading Company vs. State Of Punjab

CWP/10491/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Savadeshi Chikitsalya vs. Union Of INDIA And Others

CWP/20571/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Dayalu Industries vs. State Of Punjab

CWP/19707/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Tata Projects Brookfield Multiplex Joint Venture vs. Union Of INDIA And Others

CWP/23018/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sanjay Iron Steel Store vs. Union Of INDIA And Others

CWP/5312/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Trimurti Rice Mills vs. Union Of INDIA And Others

CWP/6743/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vishal Chauhan vs. State Of Haryana And Others

CWP/16461/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Roop Rai Building Material vs. State Of Punjab And Others

CWP/15745/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Silver Seven Motors PVT LTD vs. State Of Punjab

CWP/35556/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Adam Smith Commodities PVT LTD Through Its Director Ashish Madan vs. Union Of INDIA And Another

CWP/13592/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jai Shree Import And Export vs. State Of Haryana And Others

CWP/32731/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Ryait Steel Industries vs. State Of Punjab And Others

CWP/9389/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ace Polymoulds P LTD vs. State Of Haryana And Others

CWP/29309/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Saroj Yadav Surveying Consultant vs. State Of Haryana And Others

CWP/10993/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sacchi Coal Marchants vs. Union Of INDIA And Others

CWP/7028/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sunrise Construction vs. State Of Punjab And Others

CWP/9481/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Tst Infrastructure Co vs. State Of Haryana And Others

CWP/9577/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

K K Concrete Products vs. State Of Haryana And Others

CWP/30131/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

International Cork Mills LLP vs. State Of Haryana And Others

CWP/36062/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Antilog Vacations Private Limited vs. Union Of INDIA

CWP/9116/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Amit And Company vs. Union Of INDIA And Others

CWP/35518/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Gopal Iron Store vs. State Of Punjab And Others

CWP/14941/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sri Siddardha Constructions vs. Union Of INDIA

CWP/17880/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bansal Polymers vs. State Of Punjab And Others

CWP/628/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Leather Point vs. State Of Punjab And Others

CWP/18949/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Forza Medi INDIA Private Limited vs. State Of Haryana And Others

CWP/30928/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Om Processors Faridabad vs. State Of Haryana And Others

CWP/16295/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Anil Trading vs. Ut Of Chandigarh And Others

CWP/10371/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Panchvati Charitable Trust vs. Union Of INDIA And Others

CWP/18414/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Balaji Distributors vs. Union Of INDIA And Others

CWP/10545/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vigil Securities Provider And Consultants vs. Union Of INDIA And Others

CWP/15619/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Jmd Engineers vs. State Of Haryana And Others

CWP/39084/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Zimidara Khad Store vs. Union Of INDIA And Others

CWP/25660/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Punjab Khad Store (INDIA) vs. Union Of INDIA And Others

CWP/36168/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sham Provision Store vs. State Of Ut Chandigarh And Ors

CWP/10644/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Skylark Industries vs. State Of Punjab And Others

CWP/31858/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Bankey Bihari vs. State Of Haryana And Others

CWP/33770/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Krishna Sales Corporation vs. The State Of Punjab

CWP/19839/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Varsha Steels vs. State Of Punjab And Others

CWP/306/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Ladian Motors vs. Union Of INDIA And Others

CWP/38475/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hpm Pipe Industries vs. Union Of INDIA And Others

CWP/3567/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Balaji Distributors vs. Union Of INDIA And Others

CWP/10470/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Malik Sales Corporation Through Its Proprietor Mohammad Khalid Malik vs. Union Of INDIA Through Its Finance Secretary, Department Of Revenue

CWP/31470/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Arsh Exports vs. Union Of INDIA And Others

CWP/10907/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Rawat Hospitality Services PVT LTD vs. State Of Haryana And Others

CWP/16333/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Lsr Infrastructures vs. Union Of INDIA And Others

CWP/8637/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

S K Industrial Corporation vs. State Of Haryana And Others

CWP/36894/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Ramson Remedies vs. State Of Punjab And Others

CWP/2360/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Govinda Cosmetic vs. State Of Haryana And Others

CWP/14858/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Padam Exim vs. Union Of INDIA And Others

CWP/17846/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gireesha Pharmacy vs. Union Of INDIA Through Secretary

CWP/1884/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Nandra Brothers vs. Union Of INDIA And Ors

CWP/2764/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mukut House Developers Private Limited vs. State Of Punjab And Others

CWP/3389/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Choudhary Exports vs. Union Of INDIA And Others

CWP/9518/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mg Trading Company vs. State Of Punjab

CWP/4298/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Arjun Kumar Sunil Kumar vs. State Of Punjab And Others

CWP/9582/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gupta Enterprises vs. Union Territory Of Chandigarh And Others

CWP/17628/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Deepak Sales Corporation vs. Union Of INDIA And Others

CWP/12271/2026HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ldk Lami Print Private Limited vs. State Of Haryana And Others

CWP/15807/2025HC Punjab and Haryana14 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

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