Punjab and Haryana High Court GST Judgments — 2026

1,261 judgments, newest first. Page 4 of 13.

Batra Showbiz vs. Union Of INDIA And Others

CWP/26930/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sarswati Trading Company vs. State Of Punjab

CWP/16678/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Pehlad Traders Through Its Sole Proprietor Naveen Kumar vs. State Of Haryana And Others

CWP/23474/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jai Mata Di vs. Union Of INDIA And Others

CWP/26927/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sai Medicares vs. Union Territory Of Chandigarh And Another

CWP/26966/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Baba Traders vs. State Of Haryana And Others

CWP/10108/2023HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shivam Industries vs. Union Of INDIA And Others

CWP/26898/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Karan Kochhar vs. Inspector Of CGST Commissionerate

CRM-M/37441/2026HC Punjab and Haryana24 Aug 2026

Bench: MR. JUSTICE SURYA PARTAP SINGH

Santokh Singh vs. State Of Punjab

CWP/19088/2001HC Punjab and Haryana24 Aug 2026

Bench: MRS. JUSTICE SUDEEPTI SHARMA

Super Tech Forgings INDIA PVT LTD vs. State Of Punjab And Others

CWP/26951/2026HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jindal Stainless Limited Formally Known As Jindal Stainless Hissar Limited vs. State Of Haryana And Ors

CWP/33319/2024HC Punjab and Haryana24 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hindustan Wellness Private Limited vs. Union Of INDIA And Others

CWP/31702/2025HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Haryana State Co-Op Apex Bank LTD vs. Union Territory Of Chandigarh And Others

CWP/26712/2026HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Vinay Enterprises vs. The State Of Punjab And Others

CWP/10239/2026HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Chaudhary Cement vs. State Of Haryana And Others

CWP/26671/2026HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms INDIA Textile Mfg Co vs. State Of Punjab And Others

CWP/26683/2026HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Electropack Systems vs. State Of Haryana And Others

CWP/30658/2025HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Amit Kumar vs. State Of Haryana

CRM-M/33464/2026HC Punjab and Haryana21 Aug 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Gurmeet Singh vs. State Of Punjab

CRM-M/32762/2026HC Punjab and Haryana21 Aug 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Ms Laxmi Enterprises vs. State Of Haryana Ans Others

CWP/26762/2026HC Punjab and Haryana21 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jetage Computer Traders vs. Union Territory Of Chandigarh And Ors

CWP/26552/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

The Gurditpura Multipurpose Cooperative Society Limited vs. Union Of INDIA And Others

CWP/22938/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ayka International vs. State Of Punjab And Another

CWP/26577/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Buta Ram Tilak Raj vs. State Of Punjab And Others

CWP/26537/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Laxmi Enterprises vs. State Of Haryana And Others

CWP/26576/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

H M S Pipe Industries vs. State Of Punjab And Others

CWP/23921/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Amit Auto Agency vs. State Of Punjab And Other

CWP/26481/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jai Shankar Enterprises vs. State Of Punjab And Others

CWP/26579/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Parmod Trading Co vs. Union Of INDIA And Another

CWP/26530/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

S S Traders vs. State Of Punjab And Others

CWP/26475/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jai Shankar Enterprises vs. State Of Punjab And Others

CWP/26541/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jai Shankar Enterprises vs. State Of Punjab And Others

CWP/26559/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Tara Nutricare Private Limited vs. State Of Punjab And Another

CWP/26483/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Arjun Impex vs. State Of Punjab And Another

CWP/17533/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sk Enterprises vs. State Of Punjab And Others

CWP/23407/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Panch Mukhi Timber vs. Union Of INDIA Through Secretary

CWP/9434/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Raghita Metals vs. Union Of INDIA And Others

CWP/26545/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shukla Enterprises vs. Union Of INDIA And Others

CWP/22751/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Dureja Timber vs. Union Of INDIA And Others

CWP/9486/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mukesh Bansal vs. State Of Haryana And Others

CWP/26591/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mukesh Gupta vs. Union Of INDIA And Others

CWP/26453/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Priyansu Timber vs. Union Of INDIA Through Secretary

CWP/9424/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Kniton Traders vs. Union Of INDIA And Another

CWP/22839/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Balaji Traders vs. Commissioner Of Excise And Taxation Haryana Goods And Services Tax

CWP/14074/2025HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jai Maa Kali Steel vs. Union Of INDIA

CWP/26412/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sudip Enterprises Through Its Proprietor vs. Union Of INDIA And Others

CWP/26484/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bharat Timber Works vs. Union Of INDIA And Others

CWP/9412/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Surinder Trading Co vs. State Of Punjab And Others

CWP/22766/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Saggar Enterprises vs. State Of Punjab And Another

CWP/17528/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M S Savitri Explosives vs. State Of Haryana And Others

CWP/26535/2026HC Punjab and Haryana20 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Gupta Enterprises vs. Union Of INDIA And Others

CWP/21039/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jai Shankar Enterprises vs. State Of Punjab And Others

CWP/26359/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Lalit Trading Company vs. Union Of INDIA And Another

CWP/26330/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

H N Steels And Metals (INDIA) vs. Union Of INDIA And Others

CWP/37663/2025HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hari Om Enterprises vs. Union Of INDIA And Others

CWP/26331/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ace Communications vs. State Of Punjab And Others

CWP/21051/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Duhan Electrical Works Private Limited vs. State Of Haryana And Others

CWP/19262/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

William E. Connor And Associates Sourcing Private Limited vs. Principal Commissioner, CGST Gurugram And Ors

CWP/10493/2023HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

William E Connor And Associates Sourcing Private Limited vs. Commissioner CGST Appeals Gurugram And Ors

CWP/3534/2024HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Commissioner Of Central Excise And Service Tax, Panchkula vs. M/S Reebok INDIA Company

STA/9/2024HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

William E Connor And Associates Sourcing PVT LTD vs. Principal Commissioner Of CGST, Gurugram And Ors

CWP/13646/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

William E Connor And Associates Sourcing Private Limited vs. Commissioner CGST Appeals Gurugram And Ors

CWP/3530/2024HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Dholagiri Enterprises vs. Commissioner, CGST, Panchkula

CWP/21741/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Devanshu Seed And Pesticides vs. State Of Punjab And Another

CWP/23384/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Pharmaffiliates Private Limited vs. Union Of INDIA And Ors

CWP/17352/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M K Enterprises vs. Union Of INDIA And Others

CWP/26293/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Codigo Infotech LLP vs. Principal Additional Director General, Directorate General Of GST Intelligence

CWP/12406/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Om Shakti International vs. Union Of INDIA

CWP/23340/2026HC Punjab and Haryana19 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Limited vs. Union Of INDIA And Others

CWP/3581/2022HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Lalit Trading Company vs. State Of Haryana And Another

CWP/26007/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Limited vs. Union Of INDIA And Others

CWP/3557/2022HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35284/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Lalit Trading Company vs. State Of Haryana And Another

CWP/25993/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35260/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited Through Its Spa Manpreet Kaur vs. Union Of INDIA And Others

CWP/9677/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/9955/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35301/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/10076/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35300/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ashish Trading Company vs. The State Of Haryana

CWP/26062/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/9952/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35335/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kutoba Limited vs. Union Of INDIA And Others

CWP/9958/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Devender Kumar vs. Union Of INDIA And Ors

CWP/23278/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Limited vs. Union Of INDIA And Others

CWP/3554/2022HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Singla Guar And Oil Mill vs. State Of Haryana And Others

CWP/14870/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/9675/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Biovision INDIA vs. Union Of INDIA And Others

CWP/3190/2025HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35285/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35298/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/9689/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35326/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35299/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Escorts Kubota Limited vs. Union Of INDIA And Others

CWP/35312/2024HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rahul Chopra vs. State Of Punjab

CRM-M/34144/2026HC Punjab and Haryana18 Aug 2026

Bench: MRS. JUSTICE MANISHA BATRA

Rajan Chopra vs. State Of Punjab

CRM-M/26118/2026HC Punjab and Haryana18 Aug 2026

Bench: MRS. JUSTICE MANISHA BATRA

Simar Traders vs. Commissioner, Central Goods And Services Tax And Another

CWP/26118/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ps Jain And Company vs. State Of Haryana And Others

CWP/23304/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Vineet Behal Fabricators vs. State Of Punjab And Another

CWP/26088/2026HC Punjab and Haryana18 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Avneet Sharma vs. Union Of INDIA And Another

CRM-M/45412/2026HC Punjab and Haryana18 Aug 2026

Bench: MR. JUSTICE VIRINDER AGGARWAL

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