William E Connor And Associates Sourcing Private Limited vs. Commissioner CGST Appeals Gurugram And Ors.
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William E. Co Commissione
CORAM: H
H
Present: M M M M
ASHWANI K
A 2. F titled as ‘Will Commissione
A disposed of.
2026 rajesh 1 2 CWP-10493-2023 (O&M) and connec
IN THE HIGH COURT OF PUN AT CHANDIG
CWP-3 Date of onnor & Associates Sourcing Pri Vs. er, CGST Gurugram and others HON’BLE THE ACTING CHI HON’BLE MR. JUSTICE ROH Ms. Krati Singh, Advocate and Ms. Samiksha Uniyal, Advocate Mr. Ajay Kalra, Sr. Standing Cou Ms. Isha Janjua, Advocate for CB
*** KUMAR MISHRA, A.C.J. (Or Allowed. For reasons, see order of even liam E. Connor & Associates So er, CGST Gurugram and others’. All pending miscellaneous app
(AS
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Whether speaking/reasoned?
Whether reportable?
cted cases. [4] NJAB AND HARYANA GARH
3534-2024 (O&M) f Decision: 19.08.2026 ivate Limited …Petitioner
…Responden IEF JUSTICE HIT KAPOOR for the petitioner. unsel with BIC. ral) date passed in, CWP-10493-20 ourcing Private Limited vs.Princ plication(s), if any, shall also st HWANI KUMAR MISHRA) ACTING CHIEF JUSTICE (ROHIT KAPOOR) JUDGE : Yes/No : Yes/No nts 023, cipal tand RAJESH KUMAR 2026.08.21 11:28 I attest the accuracy and authenticity of this order/judgment.
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