Punjab and Haryana High Court GST Judgments — 2026

1,261 judgments, newest first. Page 9 of 13.

M/S Sharda And Company vs. Excise And Taxation Officer And Anr

CWP/13732/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Satyam Air Gasess vs. State Of Haryana, And Others

CWP/4737/2026HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S New Age Formulation vs. State Of Haryana And Others

CWP/23471/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Singla Guar And Oil Mill vs. State Of Haryana And Others

CWP/14680/2026HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shri Ram Rice Mills vs. The Proper Officer Of State Tax Cum Excise An Taxation Officer

CWP/37114/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Tricon Realtech Private Limited vs. State Of Haryana And Others

CWP/34363/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Maharaja Farm vs. State Of Punjab And Others

CWP/3448/2026HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Raj General Store vs. State Of Punjab And Others

CWP/21358/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Kaynes Technology INDIA Limited vs. The Excise And Taxation Officer Cum Proper Officer, State Goods Service Tax Ward 05 Gurugram West

CWP/34050/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ebz Sys Tec INDIA PVT LTD vs. The Joint Commissioner Of State Tax Appeals Cum Appellate Authority

CWP/38081/2025HC Punjab and Haryana27 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Narindra Complex vs. Union Of INDIA And Others

CWP/20082/2018HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Vinayak Industries vs. State Of Punjab And Others

CWP/14945/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gopal Brothers vs. Union Of INDIA And Others

CWP/10928/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jai Durga Steel Industries, Sua Road, Mandi Gobindgarh vs. State Of Punjab And Others

CWP/22430/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Grl Engineers Private Limited vs. State Of Haryana And Ors

CWP/21990/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shri Lc Polymers Faridabad vs. Excise And Taxation Officer And Another

CWP/17918/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Macsun Healthcare vs. Union Of INDIA And Others

CWP/21861/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Neelkanth Products vs. Union Of INDIA And Others

CWP/9921/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

H S Wires INDIA Private Limited vs. Union Of INDIA And Others

CWP/21883/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mahavir Prasad Punia vs. Excise And Taxation Officer And Others

CWP/16599/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Deson Exports vs. State Of Punjab And Others

CWP/22534/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hunjan Fastners vs. State Of Punjab And Others

CWP/22644/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Bright International vs. State Of Punjab And Others

CWP/19663/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

The Amar Coop Lc Society LTD vs. State Of Haryana And Others

CWP/15601/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Dhanush Metals vs. State Of Punjab And Another

CWP/22544/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Ekta Plastics vs. State Of Haryana And Others

CWP/22088/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sind Engineering Works vs. State Of Punjab And Another

CWP/22623/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ekta Plastics vs. State Of Haryana And Ors

CWP/22076/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Qcera Industries PVT LTD vs. Union Of INDIA And Others

CWP/22437/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Asta Technologies vs. State Of Haryana And Others

CWP/22529/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

New J S Industries vs. Union Of INDIA And Others

CWP/21884/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Aar Kay Foams vs. Union Of INDIA And Others

CWP/22503/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ekta Plastics vs. State Of Haryana

CWP/22069/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Remax Services vs. State Of Punjab And Others

CWP/20946/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Imaginearc Infrastructure Private Limited vs. State Of Haryana And Others

CWP/22050/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

K K Traders vs. State Of Punjab And Others

CWP/24966/2025HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Sneha Export vs. The Union Of INDIA And Others

CWP/22524/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Garg Trading Co vs. State Of Punjab And Ors

CWP/21395/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Rama Krishna Buildwell Private Limited vs. Excise And Taxation Officer Cum Proper Officer Of State Tax Sonipat Ward 4 Sonipat Haryana And Anr

CWP/22006/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Gsk Industries vs. State Of Punjab And Another

CWP/14918/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Postgraduate Institute Of Medical Education And Research, Chandigarh vs. The Commissioner Of Excise And Taxation, And Others

CWP/20233/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Raghav Global Industries Private Limited vs. State Of Punjab And Others

CWP/22532/2026HC Punjab and Haryana23 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Paramhans Enterprises Through Its Sole Proprietor Balraj Sharma vs. State Of Haryana Through Its Secretary Excise And Taxation Department

CWP/12716/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Punjab Fusion Private Limited vs. State Of Haryana

CWP/22340/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Panchkula Golf Club vs. Union Of INDIA And Others

CWP/17178/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Nexas Electrotech Private Limited vs. State Of Haryana And Anr

CWP/22305/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Murghai Sales vs. State Of Punjab And Another

CWP/22220/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Krishna Refinery vs. Commissioner Appeals, CGST Panchkula

CWP/22311/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ag Lubricants vs. Commissioner Appeals, CGST Panchkula

CWP/22314/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Aditya Aggarwal vs. Union Of INDIA And Others

CWP/22378/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Swastika Insulation vs. State Of Punjab And Others

CWP/22354/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Maa Shakti Diesels vs. State Of Punjab And Another

CWP/22372/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S S D Engineerstech Private Limited, Faridabad vs. State Of Haryana And Others

CWP/20887/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Raj Naveen Steel vs. State Of Punjab And Others

CWP/22318/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Neel Kanth Steel Industries vs. State Of Punjab And Another

CWP/22359/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gagandeep Singh vs. State Of Haryana

CWP/22316/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nakodar Transmission vs. State Of Punjab And Others

CWP/14841/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Dm And Sons vs. State Of Haryana And Others

CWP/14838/2026HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shiv Shakti Trading Co vs. State Of Haryana And Others

CWP/2687/2021HC Punjab and Haryana22 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Karma Enterprises vs. Joint Excise And Taxation Commissioner And Another

CWP/18038/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Epping Royalty PVT LTD vs. Union Of INDIA And Others

CWP/18506/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Dk Trading Co vs. Union Territory Of Chandigarh And Others

CWP/22199/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Flipkart INDIA Private Limited vs. The Assistant Commissioner Of State Tax Excise And Taxation Department And Another

CWP/35386/2025HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sfmc Projects Private Limited vs. Union Of INDIA And Others

CWP/15074/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Dhanjal Mechanical Works Through Its Proprietor Sh Deep Singh vs. State Of Punjab And Others

CWP/24133/2025HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Balaji International vs. State Of Haryana And Others

CWP/18512/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Cvent INDIA Private Limited vs. Assistant Commissioner Of Central Goods And Service Tax Act

CWP/22461/2023HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shri Krishna Enterprises Krishan Deep Garg vs. State Of Haryana And Others

CWP/11838/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mann Five Productions Private Limited vs. Union Of INDIA And Others

CWP/5861/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Manoj Gulati vs. State Of Haryana And Another

CRM-M/39826/2026HC Punjab and Haryana21 Jul 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Heena Knitwears vs. State Of Punjab And Another

CWP/14467/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bamb Beats Music Private Limited vs. State Of Punjab And Another

CWP/22112/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Surindra Radios PVT LTD vs. Union Of INDIA And Others

CWP/22143/2026HC Punjab and Haryana21 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Manoj Gulati vs. State Of Haryana And Another

CRM-M/39843/2026HC Punjab and Haryana21 Jul 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Out Proform Logistics PVT LTD vs. State Of Punjab Through Through Its Secretary And Another

CWP/16246/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Green Image Greenland Private Limited vs. Excise And Taxation Officer, Ward 5, Rewari And Anr

CWP/6755/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Amar Nath Aggarwal Entertainment PVT Limited vs. State Of Haryana And Others

CWP/12866/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Satnam Sales vs. State Of Punjab

CWP/21988/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Deepak Goel Prop Ms K R Rice Mills vs. State Of Punjab And Others

CWP/18360/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shree Ganesh Enterprises vs. State Of Punjab

CWP/21904/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gitanshi Enterprises vs. Union Of INDIA And Others

CWP/22082/2026HC Punjab and Haryana20 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rydberg Infratechnics Private Limited vs. Joint Commissioner Of State Tax Appeals Cum Appellate Authority

CWP/21541/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bala Ji Enterprises vs. Union Of INDIA And Others

CWP/21609/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Aa Agro Energy Private Limited vs. State Of Punjab And Others

CWP/21681/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Lakshmi Steel Rolling Mills vs. Union Of INDIA And Others

CWP/21499/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shree Kanha Steel Alloys vs. State Of Punjab And Others

CWP/21679/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Durga Steels vs. Commissioner, Central Goods And Services Tax And Another

CWP/21520/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ap Iron Traders vs. State Of Punjab And Others

CWP/21647/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sai Uniform vs. State Of Haryana And Others

CWP/21493/2026HC Punjab and Haryana17 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Hira Resorts vs. Unoin Of INDIA And Others

CWP/20762/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Pelicaan Facilities Management Private Limited Through Its Director Sh Sanjeev Kaul Duggal vs. Union Of INDIA And Ors

CWP/21355/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shanti Steel Sales INDIA vs. State Of Punjab And Others

CWP/15900/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Mind Leaders Lerning INDIA Private Limited Through Its Director Sh Sanjeev Kaul Duggal vs. Union Of INDIA And Ors

CWP/21324/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jain Cattle Feeds Private Limited vs. State Of Punjab And Others

CWP/21330/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Komal Steels vs. State Of Punjab And Others

CWP/15082/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Gian Chand vs. State Of Punjab And Others

CWP/21454/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bansal Textiles vs. State Of Haryana And Another

CWP/18478/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bhupinder Singla vs. State Of Punjab

CRM-M/33438/2026HC Punjab and Haryana16 Jul 2026

Bench: MR. JUSTICE VIRINDER AGGARWAL

Sunder Singal Alias Sunder Singala vs. State Of Haryana And Others

CWP/21473/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sahib Metal vs. State Of Punjab

CWP/21287/2026HC Punjab and Haryana16 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

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