Punjab and Haryana High Court GST Judgments — 2026

1,261 judgments, newest first. Page 7 of 13.

Aahana Enterprises vs. State Of Punjab And Another

CWP/25535/2026HC Punjab and Haryana13 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Vodafone Mobile Services LTD vs. Commissioner Of Central Excise, Chandigarh

STA/21/2018HC Punjab and Haryana12 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rajeev Tyre House Through Its Proprietor Sh Gopal Krishan Bansal vs. State Of Haryana

CWP/25183/2026HC Punjab and Haryana12 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ivanya Alloys vs. Union Of INDIA And Others

CWP/25233/2026HC Punjab and Haryana12 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Tch Greenz vs. State Of Punjab And Ors

CWP/25153/2026HC Punjab and Haryana12 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ashok Kumar vs. State Of Haryana And Ors

CWP/25042/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Harshbir Singh Sokhi vs. Superintendent Anti Evasion, CGST Commissionerate, Ludhiana, Pb

CRM-M/15676/2026HC Punjab and Haryana11 Aug 2026

Bench: MR. JUSTICE SURYA PARTAP SINGH

Satelite Forging Private Limited vs. Union Of INDIA And Others

CWP/37708/2025HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shri Balaji Trading Co vs. State Of Haryana And Others

CWP/15041/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Goyal Steel Furniture House vs. State Of Punjab And Others

CWP/14915/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Neo Developers Private Limited vs. State Of Haryana And Others

CWP/24969/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ab Grain Spirits PVT LTD vs. State Of Punjab And Ors

CWP/15986/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sunita Devi vs. State Of Haryana And Ors

CWP/24964/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Rk Motors vs. State Of Punjab And Others

CWP/24990/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Navy Trading Co vs. State Of Punjab Through Secretary

CWP/24928/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Singla Guar And Oil Mill vs. State Of Haryana And Others

CWP/15306/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Hindustan Distributors vs. State Of Punjab And Others

CWP/22833/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ganga Rice And General Mill vs. Union Of INDIA And Ors

CWP/24992/2026HC Punjab and Haryana11 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Tradelink Hub vs. Union Of INDIA And Ors

CWP/15373/2026HC Punjab and Haryana10 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Goyal Traders vs. Union Of INDIA Through Its Finance Secretary

CWP/24732/2026HC Punjab and Haryana10 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Singal And Sons Constructions PVT LTD vs. State Of Haryana And Ors

CWP/21081/2026HC Punjab and Haryana10 Aug 2026

Bench: MR. JUSTICE TRIBHUVAN DAHIYA

Amit Giri vs. Ut Of Chandigarh

CRM-M/43945/2026HC Punjab and Haryana10 Aug 2026

Bench: MR. JUSTICE VIRINDER AGGARWAL

Jyoti Sharma And Another vs. State Of Punjab

CRM-M/24122/2026HC Punjab and Haryana10 Aug 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Quattro Well Private Limited Formerly Known As Logwell Forge Limited vs. State Of Haryana And Ors

CWP/37218/2025HC Punjab and Haryana10 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Behari Lal Sons vs. State Of Punjab And Another

CWP/10767/2026HC Punjab and Haryana10 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sugandhim Food Catering Private Limited vs. Union Of INDIA And Ors

CWP/22627/2026HC Punjab and Haryana10 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Super Cut Engineers vs. State Of Punjab And Others

CWP/24594/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Dot Truckers Limited vs. Excise And Taxation Officer, Faridabad (West) Ward 5, Faridabad, And Anr

CWP/38704/2025HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Palak International vs. State Of Punjab And Others

CWP/24548/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M S Polymers vs. State Of Punjab And Others

CWP/24536/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Alaknanda Enterprises vs. Union Of INDIA And Others

CWP/24568/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nand Lal Labhu Ram vs. State Of Punjab

CWP/24471/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Power Point vs. State Of Punjab

CWP/24462/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rupinder Singh Chhikara vs. The Commissioner Of Central Goods And Services Tax And Others

CRWP/9512/2026HC Punjab and Haryana07 Aug 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Bharat Electronics vs. State Of Punjab And Others

CWP/24658/2026HC Punjab and Haryana07 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Brother Pesticides vs. State Of Punjab And Ors

CWP/22175/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Singla Overseas vs. Union Of INDIA And Others

CWP/23121/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Satyavir Singh vs. State Of Haryana And Ors

CWP/24421/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Balaji Cement Corporation vs. State Of Haryana And Others

CWP/24373/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Amba Laminate Private Limited Ors vs. The Additional Director General Directorate General Of GST Intelligence Gurugram Zonal Unit Anr

CWP/13498/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Balaji Cement Corporation vs. State Of Haryana And Others

CWP/24371/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mohammad Talib Mahboob Ghonia vs. State Of Punjab

CRM-M/21040/2026HC Punjab and Haryana06 Aug 2026

Bench: MR. JUSTICE JASJIT SINGH BEDI

Ivanya Alloys vs. State Of Punjab And Another

CWP/24319/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jv Steels Traders vs. State Of Punjab And Others

CWP/24379/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Priya Metal Works vs. State Of Punjab And Another

CWP/24404/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ps Enterprises vs. Commissioner, Central Goods And Services Tax And Another

CWP/24352/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jav Traders vs. State Of Punjab And Others

CWP/24381/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ashutosh Hosiery And Textiles Mills vs. State Of Punjab And Others

CWP/24307/2026HC Punjab and Haryana06 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Prem Chand Pawan Kumar vs. State Of Haryana And Ors

CWP/24052/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Jindal Stablizers vs. State Of Haryana And Ors

CWP/24048/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms B B Metal Industry vs. State Of Haryana And Ors

CWP/24054/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Garg Electronics vs. State Of Haryana And Others

CWP/24053/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Arora Spinners Fabricators vs. State Of Haryana And Others

CWP/13210/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mohan And Company vs. State Of Punjab And Another

CWP/24173/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rubykon Manufacturing Company vs. State Of Haryana And Others

CWP/16044/2025HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Singla Guar And Oil Mill vs. State Of Haryana And Others

CWP/15308/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sentin Furniture vs. State Of Punjab And Others

CWP/24064/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ashutosh Anand vs. Commissioner GST And Others

CWP/25404/2025HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Bansal Traders vs. State Of Punjab And Others

CWP/24068/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Arora Spinners Fabricators vs. State Of Haryana And Others

CWP/13217/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Nisus Enterprises vs. State Of Punjab And Ors

CWP/8374/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S S S Udyog vs. State Of Punjab And Other

CWP/16427/2025HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Sood Expeller Industries vs. State Of Punjab

CWP/23995/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Singla Guar And Oil Mill vs. State Of Haryana And Others

CWP/15335/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Prenda Creation PVT LTD vs. State Of Punjab And Others

CWP/22242/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mohan And Company vs. State Of Punjab And Others

CWP/24171/2026HC Punjab and Haryana05 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sanden Vikas INDIA Limited vs. State Of Haryana

VATAP/20/2017HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Jai Ambey Construction Company vs. State Of Punjab And Others

CWP/4920/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Highway Furniture Industries vs. State Of Punjab And Others

CWP/36338/2025HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Asta Technologies vs. State Of Haryana And Others

CWP/18131/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shyam Enterprises vs. Union Of INDIA And Other

CWP/23936/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Prabal Madan vs. State Of Haryana

CRM-M/41906/2026HC Punjab and Haryana04 Aug 2026

Bench: MR. JUSTICE VIRINDER AGGARWAL

Kunal Arora And Anr vs. State Of Punjab

CRM-M/33694/2026HC Punjab and Haryana04 Aug 2026

Bench: MR. JUSTICE SUMEET GOEL

Tara Nutricare Private Limited vs. State Of Punjab And Another

CWP/23981/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ivanya Alloys vs. State Of Punjab And Another

CWP/23989/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shri Kuber Steel Corporation vs. Union Of INDIA And Another

CWP/23991/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Ram Lal Garg And Co vs. Union Of INDIA And Others

CWP/23923/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Shri Kuber Steel Corporation vs. Union Of INDIA And Another

CWP/23986/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Tara Nutricare Private Limited vs. State Of Punjab And Another

CWP/23983/2026HC Punjab and Haryana04 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Gupta Steel Sales, Mandi Gobindgarh vs. Varun Sachdeva And Another

COCP/2446/2026HC Punjab and Haryana03 Aug 2026

Bench: MR. JUSTICE DEEPAK GUPTA

Ms The Tibba Dana Sher Co Operative Labour And Construction Society LTD vs. State Of Haryana And Ors

CWP/21028/2026HC Punjab and Haryana03 Aug 2026

Bench: MR. JUSTICE TRIBHUVAN DAHIYA

Arora Motors vs. State Of Haryana And Others

CWP/17915/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Khushi Enterprises Faridabad vs. State Of Haryana And Others

CWP/21217/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Satnam Industries vs. State Of Punjab And Others

CWP/11061/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Gupta Sanitary And Hardware Store vs. State Of Haryana And Others

CWP/23674/2025HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Rana Construction And Builders vs. State Of Haryana And Others

CWP/15866/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Deep Technica Built Panipat vs. The State Of Haryana And Others

CWP/23865/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Mridul Gupta vs. State Of Haryana

CRM-M/38736/2026HC Punjab and Haryana03 Aug 2026

Bench: MR. JUSTICE N.S. SHEKHAWAT

Divyansh International vs. State Of Punjab And Another

CWP/16643/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Shiv Shakti Udyog Through Its Proprietor vs. State Of Haryana And Others

CWP/9523/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

M/S Sach Steels vs. State Of Punjab And Others

CWP/13021/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Meenakshi Polymers Private Limited vs. Excise And Taxation Officer And Others

CWP/16649/2026HC Punjab and Haryana03 Aug 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Manoj Bansal vs. Deputy Director

CRM-M/45265/2025HC Punjab and Haryana01 Aug 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Sanjeev Kumar Alias Sanjeev Goyal vs. Directorate General Of Goods And Services Tax Intelligence, Zonal Unit Ludhiana

CRM-M/12204/2026HC Punjab and Haryana29 Jul 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Ankit Goyal vs. Directorate General Of Goods And Services Tax Intelligence, Zonal Unit, Ludhiana

CRM-M/12200/2026HC Punjab and Haryana29 Jul 2026

Bench: MS. JUSTICE SHALINI SINGH NAGPAL

Group M Media INDIA Private Limited vs. Union Of INDIA And Others

CWP/5702/2024HC Punjab and Haryana28 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

J K Cement Works vs. Commissioner Central Goods And Services Tax And Another

CWP/29456/2025HC Punjab and Haryana28 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Shree Balaji Alloys Castings vs. State Of Punjab And Others

CWP/23201/2026HC Punjab and Haryana28 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms New Prem Electronics vs. Union Of INDIA And Others

CWP/23157/2026HC Punjab and Haryana28 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

Ms Saraswati Wood Products vs. Union Of INDIA And Others

CWP/22851/2026HC Punjab and Haryana28 Jul 2026

Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

← 2025