William E Connor And Associates Sourcing PVT LTD vs. Principal Commissioner Of CGST, Gurugram And Ors

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CWP/13646/2026HC Punjab and HaryanaGSTCNR PHHC01074637202619 August 2026Bench: JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR1 pages

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William E. Co Principal Com

CORAM: H

H

Present: M M M M

ASHWANI K

1.

A 2. F titled as ‘Will Commissione

3.

A disposed of.

19.08.

2026 rajesh 1 2 CWP-10493-2023 (O&M) and connec

IN THE HIGH COURT OF PUN AT CHANDIG

CWP-1

Date of onnor & Associates Sourcing Pri Vs. mmissioner, CGST Gurugram an HON’BLE THE ACTING CHI HON’BLE MR. JUSTICE ROH Ms. Krati Singh, Advocate and Ms. Samiksha Uniyal, Advocate Mr. Ajay Kalra, Sr. Standing Cou Ms. Isha Janjua, Advocate for CB

*** KUMAR MISHRA, A.C.J. (Or Allowed. For reasons, see order of even liam E. Connor & Associates So er, CGST Gurugram and others’. All pending miscellaneous app

(AS

A

1.

Whether speaking/reasoned?

2.

Whether reportable?

cted cases. [5] NJAB AND HARYANA GARH

13646-2026 (O&M) f Decision: 19.08.2026 ivate Limited …Petitioner nd others

…Responden IEF JUSTICE HIT KAPOOR for the petitioner. unsel with BIC. ral) date passed in, CWP-10493-20 ourcing Private Limited vs.Princ plication(s), if any, shall also st HWANI KUMAR MISHRA) ACTING CHIEF JUSTICE (ROHIT KAPOOR) JUDGE : Yes/No : Yes/No nts 023, cipal tand RAJESH KUMAR 2026.08.21 11:28 I attest the accuracy and authenticity of this order/judgment.

Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.