Ms Friends Auto INDIA LTD vs. Union Of INDIA And Another
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130
I
M/s Friends A Union of India
CORAM: H
H
Present: M
M
ASHWANI K
A 2. F titled as ‘Ama
A disposed of.
2026 rajesh 1 2 CWP-17009-2026 (O&M) HON’BLE THE ACTING CHIE HON’BLE MR. JUSTICE ROH Mr. Saurabh Dalal, Advocate for t Mr. Sourabh Goel, Sr. Panel Coun
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Whether speaking/reasoned?
Whether reportable?
) [2] JAB AND HARYANA GARH CWP-17672-2026 (O&M) Date of Decision: 17.08.2026
…Petitioner
…Respondents EF JUSTICE HIT KAPOOR the petitioner. nsel for respondents – UOI. l) date passed in CWP-17009-20 ommissioner, CGST, Faridabad lication(s), if any, shall also s HWANI KUMAR MISHRA) ACTING CHIEF JUSTICE (ROHIT KAPOOR) JUDGE : Yes/No : Yes/No 026, d’. tand RAJESH KUMAR 2026.08.18 16:29 I attest the accuracy and authenticity of this order/judgment.
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