Ms Mehar Steels PVT LTD vs. Joint Commissioner CGST Faridabad
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M/s Mehar Ste Joint Commiss
CORAM: H
H
Present: M M
ASHWANI K
A 2. F titled as ‘Ama
HON’BLE THE ACTING CHIE HON’BLE MR. JUSTICE ROH Mr. Saurabh Dalal, Advocate for t Mr. Ajay Kalra, Sr. Panel Counsel
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Whether speaking/reasoned?
Whether reportable?
JAB AND HARYANA GARH CWP-17681-2026 (O&M) Date of Decision: 17.08.2026
…Petitioner
…Respondent EF JUSTICE HIT KAPOOR the petitioner. l for the respondent. l) ate passed in CWP-17009-2026, ommissioner, CGST, Faridabad lication(s), if any, shall also s HWANI KUMAR MISHRA) ACTING CHIEF JUSTICE (ROHIT KAPOOR) JUDGE : Yes/No : Yes/No d’. tand RAJESH KUMAR 2026.08.18 16:29 I attest the accuracy and authenticity of this order/judgment.
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