Luxmi Print Pack v. State Of Punjab
- Court
- Punjab and Haryana High Court
- Case number
- CWP/30337/2026
- Date of judgment
- 17 Sept 2026
- Bench
- JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR
- Petitioner
- LUXMI PRINT PACK
- Respondent
- STATE OF PUNJAB
- CNR
- PHHC011568212026
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.