Punjab and Haryana High Court GST Judgments — 2024

405 judgments, newest first. Page 5 of 5.

M/S Baxter (INDIA) PVT. LTD vs. The Assistant Commissioner, CGST Division East-2, Gurugram

CWP/26261/2023HC Punjab and Haryana08 Jan 2024

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Bachan Lal vs. State Of Haryana

CRM-M/43425/2023HC Punjab and Haryana04 Jan 2024

Bench: MR. JUSTICE DEEPAK GUPTA

Hunny Mittal vs. State Of Haryana

CRM-M/41130/2023HC Punjab and Haryana04 Jan 2024

Bench: MR. JUSTICE DEEPAK GUPTA

M/S Nufab Technical Textiles Private Limited vs. State Of Haryana And Others

CWP/23529/2019HC Punjab and Haryana04 Jan 2024

Bench: MS. JUSTICE RITU BAHRI,MS. JUSTICE NIDHI GUPTA

Kapil Gupta vs. State Of Haryana

CRM-M/62515/2023HC Punjab and Haryana04 Jan 2024

Bench: MR. JUSTICE JASJIT SINGH BEDI

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