Vrc Spidl Jv Limited vs. Commissioner, Central Goods And Services Tax And Others

CWP/30029/2024HC Punjab and HaryanaGSTCNR PHHC01152745202406 November 2024Bench: MR. JUSTICE SANJEEV PRAKASH SHARMA,MR. JUSTICE SANJAY VASHISTH1 pages

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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 140 CWP-30029-2024 Decided on : 06.11.2024 VRC-SPIDL (JV) through its Authorized Signatory Sh. Darshan Kumar Gupta . . . Petitioner(s) Versus Commissioner, Central Goods and Service Tax, GST Bhawan, Sector 25, Panchkula and another . . . Respondent(s) CORAM: HON’BLE MR. JUSTICE SANJEEV PRAKASH SHARMA HON'BLE MR. JUSTICE SANJAY VASHISTH PRESENT: Mr. Mukul Singla, Advocate for the petitioner(s). **** SANJEEV PRAKASH SHARMA

, J. (Oral) After argument for some time, counsel for the petitioner seeks permission to withdraw present writ petition. Dismissed as withdrawn. Misc. application(s), if any, also stands disposed of. (SANJEEV PRAKASH SHARMA) JUDGE (SANJAY VASHISTH) JUDGE November 06, 2024 J.Ram Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No JAWALA RAM 2024.11.07 14:47 I attest to the accuracy and authenticity of this document

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