Punjab and Haryana High Court GST Judgments — 2023

Car Pavillion PVT. LTD vs. State Of Haryana And Another

Bench: MR. JUSTICE HARSH BUNGER

Techno Kitchenware PVT. LTD vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Deepak vs. State Of Haryana

Bench: MR. JUSTICE DEEPAK GUPTA

M/S Kissan Envirocare vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Kj International vs. State Of Punjab And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Puneet Sonkar vs. State Of Haryana

Bench: MR. JUSTICE JASJIT SINGH BEDI

Deepak Chanana vs. State Of Haryana

Bench: MR. JUSTICE JASJIT SINGH BEDI

Parveer Singh vs. State Of Haryana

Bench: MR. JUSTICE JASJIT SINGH BEDI

Eit Services INDIA PVT. LTD vs. State Of Punjab And Others

Bench: MR. JUSTICE VINOD S. BHARDWAJ

Sapphire Media LTD vs. State Of Haryana And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Sanjeev Kumar vs. State Of Punjab

Bench: MR. JUSTICE ARUN MONGA

Garg Oil Traders vs. State Of Punjab And Others

Garg Oil Traders vs. State Of Punjab And Others

Vishal Kumar vs. State Of Punjab

Bench: MR. JUSTICE GURVINDER SINGH GILL

Praveen Kumar vs. State Of Haryana

Bench: MR. JUSTICE N.S. SHEKHAWAT

M/S Bright Road Logistics vs. State Of Haryana And Ors

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Genpact INDIA PVT. LTD vs. Principal Commissioner Of GST And Cx, Gurugram And Anr

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Yash Pal Jindal vs. State Of Ut Chandigarh

Bench: MR. JUSTICE RAJBIR SEHRAWAT

Il And Fs Engineering And Construction Company LTD. And Ors vs. The Commissioner Of Central Goods And Service Tax And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Anil Kumar Malik vs. Pr. Commissioner, Central GST Commissionerate, Rohtak

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Eversub INDIA PVT. LTD vs. Union Of INDIA And Anr

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Eastman International vs. Union Of INDIA And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Jitender Bhalla Alias Vicky vs. State Of Ut Chandigarh

Bench: MR. JUSTICE ARUN MONGA

M/S Dholagiri Enterprises vs. Additional Commissioner, CGST, Panchkula

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Varinder Kumar vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Parsvnath Traders vs. Principal Commissioner CGST Panchkula And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Rakesh Puri vs. State Of Haryana

Bench: MR. JUSTICE ARUN MONGA

M/S Mahavira Dyes And Chemicals vs. Principal Commissioner CGST Panchkula And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Rajesh Kumar Alias Ajay Gupta vs. Inspector (Prev.) CGST Commissionerate Ludhiana

Bench: MR. JUSTICE HARSH BUNGER

Praveen Kumar vs. Principal Commissioner Of Central Goods And Service Tax, New Delhi

Bench: MR. JUSTICE RAJBIR SEHRAWAT

M/S Bhawani Castings PVT. LTD vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Dlf Projects Limited vs. State Of Haryana And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Gaurav Kumar vs. CGST Commissioner Rohtak

Bench: MR. JUSTICE DEEPAK GUPTA

Mohit Arora vs. State Of Punjab

Bench: MR. JUSTICE DEEPAK GUPTA

Om Parkash vs. State Of Punjab

Bench: MR. JUSTICE DEEPAK GUPTA

Centrient Pharmaceuticals INDIA PVT LTD vs. Union Of INDIA And Ors

Bench: MR. JUSTICE B.S. WALIA,MR. JUSTICE LALIT BATRA

Jatin vs. State Of Haryana

Bench: MR. JUSTICE PANKAJ JAIN

Ravinder Baweja vs. Directorate General Of Goods And Services Tax Intelligence

Bench: MR. JUSTICE JASGURPREET SINGH PURI

Rakesh Puri vs. State Of Haryana

Bench: MR. JUSTICE SUVIR SEHGAL

M/S A-Star Exports vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE DEEPAK GUPTA

Kochar Sung-Up Acrylic Limited vs. Indian Overseas Bank And Another

Bench: MRS. JUSTICE LISA GILL,MRS. JUSTICE RITU TAGORE

M/S Balaji Enterprises vs. State Of Haryana And Others

New Malwa Sales Corp vs. State Of Punjab And Others

Bench: MR. JUSTICE VINOD S. BHARDWAJ

Raj Kumar vs. Central Goods And Service Tax Division Rohtak

Bench: MR. JUSTICE HARNARESH SINGH GILL

M/S Rounaq Ram And Company vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE KULDEEP TIWARI

New Malwa Sales Corporation vs. State Of Punjab And Others

Bench: MR. JUSTICE VINOD S. BHARDWAJ

M/S A.R Traders vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Mandeep Alias Monty vs. The State Of Punjab

Bench: MR. JUSTICE JASJIT SINGH BEDI

Bansal And Co vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Deepak Engineers vs. M/S P.P. Rolling Mills Mfg. Co PVT LTD And Others

Bench: MR. JUSTICE ARUN MONGA

M/S Gaanesh Kartikey Constructions PVT LTD vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Gaanesh Kartikey Constructions PVT LTD vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Super Tech Forgings (INDIA) PVT LTD And Another vs. UOI And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Goyani Vijay Kumar vs. State Of Haryana

Bench: MR. JUSTICE GURBIR SINGH

Bhisham Sharma vs. State Of Haryana And Others

Bench: MR. JUSTICE RAJ MOHAN SINGH

M/S B.E Contracts PVT LTD vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Amrinder Singh vs. State Of Punjab

Bench: MR. JUSTICE JASJIT SINGH BEDI

M/S Samyak Metals PVT LTD vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE KULDEEP TIWARI

Manoj Goyal vs. Commissioner Central GST, Anti Evasion, Panchkula And Anr

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

State Of Punjab vs. Mandeep Singh

Bench: MR. JUSTICE GURVINDER SINGH GILL

Ashwani Kumar vs. State Of Punjab

Bench: MRS. JUSTICE MANJARI NEHRU KAUL

M/S Gaanesh Kartikey Constructions PVT. LTD vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Mahender Kumar Lodaya vs. Directorate General Of GST Intelligance And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Aggarwal Sales Through Its Partner vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Shamim Akhtar vs. Directorate General Of GST Intelligence, Gurugram

Bench: MRS. JUSTICE MANJARI NEHRU KAUL

M/S Winsome Yarns LTD. (Unit-Iii), Village Kuranwala, Barwala Road, Dera Bassi vs. Commissioner Of Central Excise, Central Excise Commissionerate, Chandigarh-Ii

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Manoranjan Sharma And Another vs. State Of Haryana And Another

Bench: MR. JUSTICE GURVINDER SINGH GILL

Babli Contractor vs. State Of Haryana And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Amarjit Singh And Anr vs. Chandigarh Housing Board And Ors

Bench: MR. JUSTICE AUGUSTINE GEORGE MASIH,MR. JUSTICE SANJIV BERRY

Ravinder Kumar vs. State Of Haryana

Bench: MR. JUSTICE GURBIR SINGH

Dynamik Business System vs. Commissioner Central Goods And Services Tax And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Dheeraj @ Dheeru vs. State Of Haryana

Bench: MR. JUSTICE ANOOP CHITKARA

Afflatus International vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Zile Singh vs. Anguri Devi

Bench: MR. JUSTICE RAJBIR SEHRAWAT

Tri Star Hotels PVT LTD vs. Curo INDIA PVT LTD And Ors

Bench: MR. JUSTICE MAHABIR SINGH SINDHU

M/S Himachal Bhawan (Himachal Pradesh Tourism Development Corporation LTD) vs. U.T. Of Chandigarh And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Pushp Behl vs. State Of Ut Chandigarh

Bench: MR. JUSTICE ANOOP CHITKARA

Kawaljot Singh vs. Superintendent Preventive Central Goods And Service Tax

Bench: MR. JUSTICE JASGURPREET SINGH PURI

Modern Insecticides LTD. And Another vs. Commissioner, Central Goods And Service Tax And Another

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE KULDEEP TIWARI

Harpal Singh vs. State Of Punjab And Others

Bench: MR. JUSTICE VIKAS BAHL

M/S Palm Petro Chem vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Berger Paints INDIA LTD vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Dheeraj Garg vs. State Of Haryana

Bench: MR. JUSTICE GURVINDER SINGH GILL

M/S National Book Binder vs. State Of Haryana And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Bhupinder Singh And Associates vs. Commissioner Central GST And Anr

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE KULDEEP TIWARI

K.K. Kapoor And Sanjeev Kapoor vs. Indian Railway Stations Development Corporation LTD And Others

Bench: MR. JUSTICE M.S. RAMACHANDRA RAO,MRS. JUSTICE SUKHVINDER KAUR

Kavita Rani vs. UOI

Bench: MR. JUSTICE SANJAY VASHISTH

Union Of INDIA Through C.C.E. Chandigarh vs. Nahar Industrial Enterprises LTD

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Electromag vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Garg Oil Traders Through Its Proprietor Sh. Mahesh Chand vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Garg Oil Tradeers Through Its Partner Mahesh Chand vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Pramender Singh Sehrawat vs. Kamal Kanta Verma And Anr

Bench: MR. JUSTICE HARKESH MANUJA

Arvinder Pal Singh vs. Superintendent (Prevention) Of CGST Commissionerate

Bench: MR. JUSTICE ANOOP CHITKARA

M/S Treveni Cargo Movers PVT. LTD vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE AMARJOT BHATTI

Aman Bawa @ Raghav Kapoor vs. State Of Punjab

Bench: MR. JUSTICE GURBIR SINGH

Shri Uma Shankar Bhartia vs. M/S Suvidha Estate Agency And Anr

Bench: MS. JUSTICE NIDHI GUPTA

Inderjit Kaur vs. Amarjit Singh

Bench: MR. JUSTICE DEEPAK GUPTA

Inderjit Kaur vs. Amarjit Singh

Bench: MR. JUSTICE DEEPAK GUPTA

Inderjit Kaur vs. Amarjit Singh

Bench: MR. JUSTICE DEEPAK GUPTA

Lalit Dogra vs. State Of Haryana

Bench: MR. JUSTICE GURBIR SINGH