M/S Mahavira Dyes And Chemicals vs. Principal Commissioner CGST Panchkula And Another
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2023:PHHC:104159-DB IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 228-2
CWP No.10976 of 2021 Date of decision: 27.07.2023 M/S MAHAVIRA DYES & CHEMICALS
…. Petitioner Versus PRINCIPAL COMMISSIONER, CGST AND ANOTHER
…. Respondents CORAM: HON’BLE MS. JUSTICE RITU BAHRI HON’BLE MRS. JUSTICE MANISHA BATRA Present : Mr. Deepak Gupta, Advocate for the petitioner(s). Mr. Anshuman Chopra, Senior Standing Counsel for the respondents. **** MANISHA BATRA
, J.
For orders, see detailed order of even date passed in CWP No.10923 of 2021, titled as M/s Parsvnath Traders vs. Principal Commissioner, CGST, and Another. (RITU BAHRI) (MANISHA BATRA) JUDGE JUDGE
2023 Jyo-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No JYOTI 2023.08.10 17:17 I attest to the accuracy and integrity of this judgment/order
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