Gaurav Kumar vs. CGST Commissioner Rohtak

CRM-M/42509/2021HC Punjab and HaryanaGSTCNR PHHC01089332202120 July 2023Bench: MR. JUSTICE DEEPAK GUPTA1 pages

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2023:PHHC:091849 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH **** 220 CRM-M-42509-2021 Date of Decision.:20.07.2023 CORAM: HON’BLE MR. JUSTICE DEEPAK GUPTA Present: Mr. Anil Mehta, Advocate and Ms. Sukriti Kaur, Advocate for the petitioner.

Mr. Sharan Sethi, Advocate for the respondent. **** DEEPAK GUPTA, J. (ORAL)

Statement is made by learned counsel for the petitioner, so as to withdraw the petition.

Dismissed as withdrawn, as prayed for. ( DEEPAK GUPTA )

July 20, 2023 JUDGE Neetika Tuteja Whether Speaking/reasoned Yes/No Whether Reportable Yes/No NEETIKA TUTEJA 2023.07.21 11:00 I attest to the accuracy and authenticity of this document.

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