Commissioner Of GST Gurugram vs. Evalueserve Com PVT LTD

STA/2/2022HC Punjab and HaryanaGSTCNR PHHC01082555201915 December 2023Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI1 pages

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IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH 2023:PHHC:161682-DB STA No.2 of 2022 Date of Decision: 15.12.2023 Commissioner of GST, Gurugram .....Appellant(s) Versus Evalueserve Com. Pvt. Ltd. ...Respondent(s) CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA HON'BLE MS. JUSTICE LAPITA BANERJI Present: Mr. Deepesh Kakkar, Advocate, for Mr. Anshuman Chopra, Sr. Standing Counsel, for the appellant. Mr. Naveen Bindal, Advocate, for the respondent. G.S.SANDHAWALIA, J. (Oral) For orders, see judgment of even date passed in STA-13-2021, Commissioner of Central Excise, Delhi vs. M/s. Evalueserve.com Pvt. Ltd.

(G.S. SANDHAWALIA) JUDGE 15.12.2023 (LAPITA BANERJI) shivani JUDGE Whether reasoned/speaking Yes Whether reportable No Shivani Gupta 2023.12.19 16:36 I attest to the accuracy and integrity of this document

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