BharatTaxGST

Punjab and Haryana High Court GST Judgments — 2019

130 judgments, newest first. Page 2 of 2.

M/S Ag Construction Company vs. Union Of INDIA And Others

CWP/28155/2018HC Punjab and Haryana03 Apr 2019

Bench: MR. JUSTICE JITENDRA CHAUHAN

Gaurav Behl vs. State Of Haryana

CRM-M/48111/2018HC Punjab and Haryana02 Apr 2019

Bench: MR. JUSTICE DR. SHEKHER DHAWAN

Nikunj Steel vs. State Of Punjab And Ors

CWP/8599/2019HC Punjab and Haryana01 Apr 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Delton Cables LTD., Faridabad (Haryana) vs. State Of Haryana And Others

VATAP/103/2018HC Punjab and Haryana25 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

R.H.G. Constructions vs. State Of Punjab And Another

CWP/7790/2019HC Punjab and Haryana20 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

R.H.G. Constructions vs. State Of Punjab And Another

CWP/7707/2019HC Punjab and Haryana20 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Kahlon International vs. State Of Punjab And Another

CWP/7700/2019HC Punjab and Haryana20 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Punjab State Warehousing Corporation Patiala vs. State Of Punjab And Another

VATAP/81/2018HC Punjab and Haryana19 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Siac Skh INDIA Cabs Manufacturing PVT. LTD vs. Union Of INDIA And Others

CWP/5478/2019HC Punjab and Haryana19 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Skh Metals Limited vs. Union Of INDIA And Others

CWP/5426/2019HC Punjab and Haryana19 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Pushpa Rani Pabbi vs. Punjab Mandi Board And Others

CWP/7471/2019HC Punjab and Haryana18 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

S.S. Overseas (INDIA) vs. Union Of INDIA And Others

CWP/7261/2019HC Punjab and Haryana18 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Rasila Filling Station Through Its Proprietor Sanjeev Kumar vs. Union Of INDIA And Others

CWP/7312/2019HC Punjab and Haryana18 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

S.S. Cemtech Through Its Partner Mrs. Monika Mehra vs. Union Of INDIA And Others

CWP/7405/2019HC Punjab and Haryana18 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Lakshay Enterprises vs. Union Of INDIA And Others

CWP/7351/2019HC Punjab and Haryana18 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Ifb Industries LTD vs. Commissioner Central Excise Panchkula

STA/12/2015HC Punjab and Haryana14 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Datawind Innovations PVT LTD vs. Union Of INDIA And Others

CWP/6353/2019HC Punjab and Haryana08 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S. Auto Ignition LTD., Faridabad vs. State Of Haryana And Others

VATAP/97/2018HC Punjab and Haryana07 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Auto Ignition LTD., Faridabad vs. State Of Haryana And Others

VATAP/96/2018HC Punjab and Haryana07 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Mandeep Dhiman vs. Deputy Director Genral Of GST Intelligence & Ors

CRWP/684/2018HC Punjab and Haryana06 Mar 2019

Bench: MR. JUSTICE DR. SHEKHER DHAWAN

Hanish Taluja vs. State Of Haryana

CRM-M/6632/2019HC Punjab and Haryana05 Mar 2019

Bench: MR. JUSTICE AJAY TEWARI

Precision Tech Enterprises vs. Union Of INDIA And Ors

CWP/5842/2019HC Punjab and Haryana05 Mar 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Bcl Industries LTD vs. Union Of INDIA And Ors

CWP/320/2019HC Punjab and Haryana27 Feb 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Ikram Hameed vs. State Of Punjab Through Its Secretary And Others

CWP/4263/2019HC Punjab and Haryana20 Feb 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

M/S Arya Sudharma Tradex Private Limited vs. State Of Punjab And Others

CWP/29501/2018HC Punjab and Haryana20 Feb 2019

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE HARINDER SINGH SIDHU

M/S Ajay Hardware Industries PVT LTD vs. Union Of INDIA And Ors

CWP/4101/2019HC Punjab and Haryana15 Feb 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Excise And Taxation Commissioner, Haryana, Panchkula, Through Excise And Taxation Officer-Cu vs. M/S Stalwart Alloys INDIA PVT. LTD. And Another

VATAP/334/2018HC Punjab and Haryana30 Jan 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE HARNARESH SINGH GILL

M/S Shri Kunj Bihari Industries LLP vs. State Of Haryana And Another

CWP/24287/2018HC Punjab and Haryana24 Jan 2019

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE HARINDER SINGH SIDHU

Haryana Chambers Of Commerce And Industries vs. Union Of INDIA And Ors

CWP/31710/2018HC Punjab and Haryana17 Jan 2019

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Rakesh Arora vs. State Of Haryana

CRM-M/64522/2018HC Punjab and Haryana14 Jan 2019

Bench: MR. JUSTICE AJAY TEWARI

← 20182020 →