M/S Rohan Rajdeep Tollways LTD. v. State Of Punjab & Ors.

Court: Punjab and Haryana High Court
Case number: CWP/7602/2016
Date of judgment: 26 Apr 2016
Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAMESHWAR SINGH MALIK
Petitioner: M/S ROHAN RAJDEEP TOLLWAYS LTD.
Respondent: STATE OF PUNJAB & ORS.
CNR: PHHC010987662016

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