Commissioner Central Excise Delhi-Iii v. M/S Sarita Handa Export PVT. LTD.
- Court
- Punjab and Haryana High Court
- Case number
- CEA/22/2015
- Date of judgment
- 17 Aug 2016
- Bench
- MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
- Petitioner
- COMMISSIONER CENTRAL EXCISE DELHI-III
- Respondent
- M/S SARITA HANDA EXPORT PVT. LTD.
- CNR
- PHHC010003142015
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