Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 12 of 46.

Gokulam Constructions vs. The State Tax Officer(Works Contract)

WP(C)/17940/2019HC Kerala02 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Hal International vs. The State Of Kerala

OT.Rev/3/2019HC Kerala02 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Deepak Narendran vs. The Asst.Commissioner

WP(C)/17924/2019HC Kerala02 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Cranganore Business Corporation vs. The State Tax Officer

WP(C)/17932/2019HC Kerala02 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Tharakans Royal Jewellery vs. The State Tax Officer-1

WP(C)/17888/2019HC Kerala02 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Electrotech Industries vs. The Commercial Tax Officer-11

WP(C)/17985/2019HC Kerala02 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Tara Sanitary Wares vs. The Assistant Commissioner - Iii

WA/1408/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

The Chief Engineer vs. The Assistant Commissioner-1(Assessment)

WA/1412/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Satyamendra Singh vs. Union Of INDIA

RP/439/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR.JUSTICE V.G.ARUN

Pramod Kumar Savita vs. Union Of INDIA

RP/435/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR.JUSTICE V.G.ARUN

Vasu.V.V vs. State Of Kerala

WP(C)/17857/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Mridhul Timber Depot PVT LTD vs. The State Of Kerala

WP(C)/17841/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Calicut Ceramics vs. The Assistant State Tax Officer

WP(C)/17527/2019HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Aishwarya Hardwares vs. State Of Kerala

WP(C)/40754/2018HC Kerala01 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Muhammed Kuruppath vs. State Of Kerala

WP(C)/17734/2019HC Kerala28 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Stove Kraft PVT. LTD vs. The Assistant Commissioner

WP(C)/17663/2019HC Kerala28 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Muhammed Kuruppath vs. State Of Kerala

WP(C)/17733/2019HC Kerala28 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

K.J.Mani vs. Commercial Tax Officer

WP(C)/17664/2019HC Kerala28 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Johnson And Johnson Private LTD vs. Assistant Commissioner 11

WP(C)/17534/2019HC Kerala27 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Mondelez INDIA Foods PVT. LTD vs. The Intelligence Officer, Rapid Action-I

WP(C)/17515/2019HC Kerala27 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M T Sabu vs. State Tax Officer - 1

WP(C)/17458/2019HC Kerala27 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Jaann Offset Printing (P) LTD vs. The Assistant Commissioner (Wc And Lt)

WP(C)/17501/2019HC Kerala27 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

South Indian Scrap Traders vs. The Asst.Commissioner

WP(C)/17475/2019HC Kerala27 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

V.P.Madhusudanan vs. State Of Kerala

WA/2311/2015HC Kerala27 Jun 2019

Bench: HONOURABLE THE CHIEF JUSTICE MR.HRISHIKESH ROY,HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Reghunathan vs. State Of Kerala

WP(C)/13484/2019HC Kerala27 Jun 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Ranbaxy Laboratories Limited vs. The Assistant Commissioner(Assessment)

WP(C)/17376/2019HC Kerala26 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Mohammed Nazeer V.A vs. State Tax Officer

WP(C)/17408/2019HC Kerala26 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Asha Sadanandan vs. State Tax Officer

WP(C)/17438/2019HC Kerala26 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Reshma K vs. State Tax Officer

WP(C)/17314/2019HC Kerala26 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Chaithanya Trade Link vs. The State Tax Officer

WP(C)/17336/2019HC Kerala26 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Cochin Sanitary Stores vs. Deputy Commissioner (Appeals) -V

WP(C)/17284/2019HC Kerala25 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Cochin Sanitary Stores vs. Deputy Commissioner (Appeals)-V

WP(C)/17230/2019HC Kerala25 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Rajan Varghese vs. The State Tax Officer

WP(C)/17275/2019HC Kerala25 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

State Of Kerala vs. E. Bashair

OT.Rev/29/2017HC Kerala25 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Cochin Sanitay Stores vs. Deputy Commissioner (Appeals)-V

WP(C)/17261/2019HC Kerala25 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Cochin Sanitary Stores vs. Deputy Commissioner(Appeals) V

WP(C)/17265/2019HC Kerala25 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S Kool Home Builders vs. State Of Kerala

WP(C)/5974/2019HC Kerala24 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Poljo Agents And Distributors Mullakad vs. The State Of Kerala

WP(C)/15448/2019HC Kerala24 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Best Granites vs. The Intelligence Officer

WP(C)/16610/2019HC Kerala24 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Medical College Hospital & Research Centre vs. The Deputy Commissioner (Appeals)

WP(C)/15274/2018HC Kerala24 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Seemas Wedding Collections vs. Interlligence Officer

WP(C)/14026/2019HC Kerala24 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Calicut Haji Group vs. Union Of INDIA

WP(C)/15351/2019HC Kerala24 Jun 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Rinujith Christian Sahayadas vs. The State Tax Officer

WA/1474/2019HC Kerala24 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

The Malabar Regional Co Operative Milk Producers Union Limited vs. The Assistant Commissioner

WP(C)/11618/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

The Malabar Regional Co Operative Milk Producers Union Limited vs. The Assistant Commissioner

WP(C)/11811/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Manjeri Supari Traders vs. The Asst.Commissioner-I, Special Circle

WP(C)/16965/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Arun Jimmy vs. State Tax Officer

WP(C)/16450/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Forus Motors vs. State Tax Officer

WP(C)/16894/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

O.V.Pathrose vs. The Asst. Commissioner Of State Tax

WP(C)/16878/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Priority Gold PVT.LTD vs. The Asst.Commissioner Of State Tax

WP(C)/16884/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Navin Mundra vs. State Tax Officer (Enquiry)

WP(C)/16449/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Fashion Jewellery vs. The State Tax Officer

WP(C)/16890/2019HC Kerala21 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Blr Logistics (I) Limited vs. Assistant State Tax Officer, Surveillance Squad No.1, Kasaragod

WP(C)/16819/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kollam Royal Park Hotel And Resorts PVT LTD vs. State Of Kerala

WP(C)/16791/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kollam Royal Part Hotel And Resorts PVT LTD vs. State Of Kerala

WP(C)/16801/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abilash T.K vs. The State Tax Officer, State Goods And Services Tax Department

WP(C)/16769/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kollam Royal Park Hotel And Resorts Private Limited vs. State Of Kerala

WP(C)/16776/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Tekton Builders And Contractors vs. State Of Kerala

WA/1282/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Kollam Royal Park Hotel And Resorts Private Limited vs. State Of Kerala

WP(C)/16768/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kollam Royal Park Hotel And Resorts PVT LTD vs. State Of Kerala

WP(C)/16767/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Monotech System LTD vs. State Tax Officer

WP(C)/14935/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Madeckal Metals vs. The State Tax Officer

WP(C)/16865/2019HC Kerala20 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Pereppadans Gold Park vs. Assistant Commissioner Ii

WP(C)/16669/2019HC Kerala19 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Moolans Family Mart (Margin Free Market) vs. The State Tax Officer-Ii

WP(C)/16687/2019HC Kerala19 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Yassen International vs. The Assistant Commissioner

WP(C)/16682/2019HC Kerala19 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Beauty Silks vs. The State Tax Officer

WP(C)/16670/2019HC Kerala19 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Mohammed Sherief vs. The State Tax Officer

WP(C)/16621/2019HC Kerala19 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Eastern Plywoods vs. The State Tax Officer-1

WP(C)/16704/2019HC Kerala19 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Cochin Sanitary Stores vs. Siraj.A

Con.Case(C)/1127/2019HC Kerala18 Jun 2019

Bench: HONOURABLE THE CHIEF JUSTICE MR.HRISHIKESH ROY,HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Qrs Retail LTD vs. The Commissioner

WP(C)/7817/2019HC Kerala18 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Forus Motors vs. State Tax Officer

WP(C)/8883/2019HC Kerala18 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.V.S.Timbers PVT.LTD vs. The Union Of INDIA

WP(C)/13763/2019HC Kerala18 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.Nabeesa vs. The State Tax Officer

WP(C)/16356/2019HC Kerala17 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Chris Motors vs. The Chief Commissioner Of Central GST And Excise

WP(C)/29758/2018HC Kerala17 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

University Of Calicut vs. The Director General Of Central Excise Intelligence

WP(C)/24810/2017HC Kerala17 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M.Madheswaran vs. Assistant Commissioner Of State Tax

WP(C)/14970/2019HC Kerala17 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

The Hotel Elegance vs. Intelligence Officer

WP(C)/16302/2019HC Kerala14 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Condor Builders PVT. LTD vs. Assistant Commissioner Of State Tax

WP(C)/14647/2019HC Kerala14 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sankar-La Retail Limited vs. The State Tax Officer

WP(C)/16189/2019HC Kerala14 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Ceat Limited vs. Assistant State Tax Officer

WP(C)/16322/2019HC Kerala14 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Mohan Jacob vs. State Tax Officer

WA/1423/2019HC Kerala13 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Vera Display And Storage Products PVT.LTD vs. State Tax Officer

WP(C)/16124/2019HC Kerala13 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Cooking Systems vs. Assistant Commissioner

WA/1367/2019HC Kerala12 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Chirayath Traders vs. The State Tax Officer

WP(C)/15936/2019HC Kerala12 Jun 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kannikkatt Technocraft (P) LTD vs. The State Tax Officer

WP(C)/15873/2019HC Kerala11 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Sreepathi Indraprastha vs. The State Tax Officer (Ib)

WP(C)/15841/2019HC Kerala11 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

B.Prathapan vs. State Of Kerala

OP(KAT)/225/2019HC Kerala11 Jun 2019

Bench: HONOURABLE MR.JUSTICE V.CHITAMBARESH,HONOURABLE MR. JUSTICE ASHOK MENON

J.K.Jewells vs. The Commercial Tax Officer, 2Nd Circle, State GST Department

WP(C)/15907/2019HC Kerala11 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Jabbar vs. State Tax Officer

WA/1094/2019HC Kerala10 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Alif Communications vs. The State Tax Officer

WP(C)/15702/2019HC Kerala10 Jun 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

K.Sathishkumar vs. The State Tax Officer

WP(C)/15684/2019HC Kerala10 Jun 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Lisy P.T vs. The State Tax Officer

WA/1099/2019HC Kerala07 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

State Of Kerala vs. M/S.Zecco INDIA PVT LTD

OT.Rev/177/2015HC Kerala07 Jun 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

I.R.Jose vs. Thrissur Municipal Corporation

WP(C)/45/2019HC Kerala07 Jun 2019

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

R.Rajesh Kumar vs. The Asst. Commissioner Of State Tax

WP(C)/15512/2019HC Kerala07 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M.J.Mathachan vs. Assistant Commissioner

WP(C)/15372/2019HC Kerala06 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Travancore Club vs. The State Tax Officer(Lt)

WP(C)/15437/2019HC Kerala06 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Mobile World vs. The State Tax Officer

WP(C)/15392/2019HC Kerala06 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Vyshakh R.Kuzhivelil vs. State Of Kerala

WP(C)/15384/2019HC Kerala06 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Vismaya Distributors vs. The Commercial Tax Officer

WP(C)/11703/2019HC Kerala06 Jun 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

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