Forus Motors vs. State Tax Officer

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WP(C)/16894/2019HC KeralaGSTCNR KLHC01043137201921 June 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE S.V.BHATTI FRIDAY, THE 21ST DAY OF JUNE 2019 / 31ST JYAISHTA, 1941 WP(C).No.16894 of 2019 PETITIONER: FORUS MOTORS TUDA ROAD, KOVILAKATHUPADAM, THRISSUR-22, REPRESENTED BY ITS MANAGING PARTNER, RAJEEV K. BY ADVS. SRI.HARISANKAR V. MENON SMT.K.KRISHNA SMT.MEERA V.MENON RESPONDENTS: 1 STATE TAX OFFICER SECOND CIRCLE, STATE GST DEPT, THRISSUR-680 001. 2 THE ASSISTANT STATE TAX OFFICER, INTELLIGENCE SQUAD NO.III, DEPARTMENT OF STATE GST, THRISSUR-680 001. GP. DR. THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 21.06.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

-2- WP(C).No.16894 of 2019 JUDGMENT Leaving it open to the petitioner to work out the remedy of appeal, the writ petition is dismissed. S.V.BHATTI JUDGE JS

-3- WP(C).No.16894 of 2019 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE IN FORM GST MOV 06 ISSUED BY THE 2ND RESPONDENT DATED 16.03.2019. EXHIBIT P1 A COPY OF NOTICE IN FORM GST MOV 07 ISSUED BY THE 2ND RESPONDENT DATED 16.03.2019. EXHIBIT P1 B COPY OF NOTICE IN FORM GST MOV 04 ISSUED BY THE 2ND RESPONDENT DATED 18- 03-2019. EXHIBIT P2 COPY OF TRADE CERTIFICATE ISSUED TO THE PETITIONER DATED 30.03.2016. EXHIBIT P3 COPY OF REGISTRATION CERTIFICATE OF THE PETITIONER DATED 21.12.2018. EXHIBIT P4 COPY OF INVOICE NO.343479566 ISSUED BY M/S. BAJAJ AUTO LIMITED, AURANGABAD. DATED 28.02.2019. EXHIBIT P5 COPY OF ORDER IN WPC NO.8883/2019 OF THIS HON'BLE COURT DATED 28.03.2019. EXHIBIT P6 COPY OF ORDER ISSUED BY THE 2ND RESPONDENT DATED 30.05.2019.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.