Malabar Medical College Hospital & Research Centre vs. The Deputy Commissioner (Appeals)

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WP(C)/15274/2018HC KeralaGSTCNR KLHC01046862201824 June 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE S.V.BHATTI MONDAY, THE 24TH DAY OF JUNE 2019 / 3RD ASHADHA, 1941 WP(C).No.15274 of 2018 PETITIONER/S: MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE MODAKKALLUR, ATHOLI, KOZHIKODE,REPRESENTED BY ITS CHAIRMAN,V.ANILKUMAR. BY ADV. SRI.JOSEPH SEBASTIAN PURAYIDAM RESPONDENT/S: 1 THE DEPUTY COMMISSIONER (APPEALS) SALES TAX COMPLEX, JAWAHAR NAGAR,KOZHIKODE-673 006. 2 THE STATE TAX OFFICER STATE GOODS AND SERVICES TAX OFFICE,KOYILANDY, KOZHIKODE-673 006. 3 COMMERCIAL TAX OFFICER RECOVERY O/O DEPUTY COMMISSIONER, COMMERCIAL TAXES DEPARTMENT, SALES TAX COMPLEX,JAWAHAR NAGAR, KOZHIKODE-673 006. GOVERNMENT PLEADER DR.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 24.06.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.P.(C) No. 15274/2018 -2-

J U D G M E N T Sri Joseph Sebastian Purayidam, petitioner's counsel, seeks leave of this Court to withdraw the writ petition as 'not pressed'.

Permission granted. The writ petition is dismissed as not pressed. S.V.BHATTI JUDGE jjj APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF THE ORDER NO.32111164585/12-13 DATED 28.2.2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2:OF THE DEMAND NOTICE DATED 28.2.2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3:OF THE APPEAL DATED 26.3.2018 FILED BY THE PETITIONER BY THE PETITIONER BEFORE THE IST RESPONDENT. EXHIBIT P4:OF THE INTERLOCUTORY APPLICATION, SEEKING STAY DATED 26.3.2018. W.P.(C) No. 15274/2018 -3- EXHIBIT P5:OF THE INTERLOCUTORY APPLICATION, SEEKING EMERGENT HEARING DATED 26.3.2018. EXHIBIT P6:OF THE REVENUE RECOVERY NOTICE DATED 7.4.2018 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER. EXHIBIT P7:OF THE INTERIM ORDER DATED 4.4.2018 IN WPC NO.11335/2018 OF THE HON'BLE HIGH COURT OF KERALA.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.