University Of Calicut vs. The Director General Of Central Excise Intelligence
Original PDF →WP(C)/24810/2017HC KeralaGSTCNR KLHC01072757201717 June 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI9 pages
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE S.V.BHATTI MONDAY, THE 17TH DAY OF JUNE 2019 / 27TH JYAISHTA, 1941 WP(C).No.24810 of 2017 PETITIONER: UNIVERSITY OF CALICUT REPRESENTED BY ITS
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.