BharatTaxGST

Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 9 of 46.

Vanju Kamal vs. Assistant Commissioner Of State Tax

WP(C)/42675/2018HC Kerala16 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hazem Abdul Khader Saliha vs. The State Of Kerala

WP(C)/24050/2018HC Kerala16 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

R.F. Exports vs. State Of Kerala

WP(C)/21399/2018HC Kerala16 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Muhammad Basheer M vs. The State Tax Officer

WP(C)/28073/2018HC Kerala16 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Anand Vijayakumar vs. The State Tax Officer(Wc)

WP(C)/19138/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Thrissur Sand And Gravel (P) LTD vs. The State Tax Officer

WP(C)/19142/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Power Link Builders(P)LTD vs. State Tax Officer(Ib)-1

WP(C)/19212/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Regal Realtors And Projects (INDIA) PVT LTD vs. The State Tax Officer (Wc)

WP(C)/19155/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Tms Leathers vs. The Assistant Commissioner Ii

WP(C)/19198/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Grace International Logistics vs. The Assistant State Tax Officer

WP(C)/19295/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sanskruti Motors vs. Assistant State Tax Officer

WP(C)/19284/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Power Link Builders(P) LTD vs. Intelligence Officer

WP(C)/19201/2019HC Kerala15 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Fabtech Projects And Engineers LTD vs. The Commercial Tax Officer

WP(C)/19164/2019HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Shaji.N.M vs. The State Tax Officer

WP(C)/19036/2019HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sijmak Exports Private Limited vs. State Of Kerala

WP(C)/17006/2019HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.Viswanath vs. State Tax Officer, State Goods And Services Tax Department

WP(C)/9514/2019HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Maxim Traders (P) LTD vs. The State Tax Officer (Investigation Branch)

WP(C)/25687/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hajira A.K vs. State Tax Officer (Enquiry), Kollam

WP(C)/18183/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Lakshmi Medicals & Pharmaceuticals vs. State Tax Officer

WP(C)/26432/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Nutech Construction vs. State Tax Officer

WP(C)/14271/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Janatha Home Decor vs. State Tax Officer

WP(C)/27074/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Breeze vs. The Commercial Tax Officer

WP(C)/26821/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Alin Cashews vs. Assistant Commissioner (Assessment)

WP(C)/25472/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.P. Musthafa vs. State Tax Office

WP(C)/16409/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Saju vs. The Assistant Commissioner

WP(C)/18181/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Glass House vs. Assistant Commissioner (Deputation)

WP(C)/20482/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kottaram Anand Agencies vs. The Asst.Commissioner

WP(C)/27449/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sidhik Nijas vs. The State Tax Officer

WP(C)/26650/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Avp Agemcies vs. The State Tax Officer

WP(C)/27852/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Lotus Contractors & Developers (P) LTD vs. The Assistant Commissioner Of State Tax

WP(C)/18182/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Jos Electricals (Agencies) vs. Assistant Commissioner, SGST Department

WP(C)/16682/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kumaresan.K vs. The State Tax Officer

WP(C)/19041/2019HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Chathamkulam Projects & Developers Private Limited vs. The State Tax Officer

WP(C)/26473/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Chathamkulam Saw Mills vs. The State Tax Officer

WP(C)/26474/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Nas Trading Company vs. Assistant Commissioner

WP(C)/17983/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

A. Divakaran vs. The State Tax Officer

WP(C)/16281/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Asha Sadanandan vs. State Tax Officer

WP(C)/16318/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Sha Traders vs. State Tax Officer

WP(C)/17880/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

V. Asokan vs. State Tax Officer, Kollam

WP(C)/18185/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Joju C.George vs. The State Tax Officer

WP(C)/27450/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sujikumar A vs. The State Commissioner Of State Goods Service Tax Department

WP(C)/29505/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Choice Polymers vs. The Intelligence Officer

WP(C)/27779/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kalyan Plywoods vs. The State Of Kerala

WP(C)/17206/2018HC Kerala12 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Mangaly Industries (P) LTD vs. State Tax Officer

WP(C)/11195/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

A.N.Concept vs. The Sales Tax Officer

WP(C)/18947/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Cochin Sanitary Stores vs. Deputy Commissioner(Appeals)-V

WA/1590/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Cochin Sanitary Stores vs. Deputy Commissioner (Appeals)-V

WA/1589/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Cochin Sanitory Stores vs. Deputy Commissioner(Appeals)-V

WA/1595/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Cochin Sanitary Stores vs. Deputy Commissioner(Appeals)-V

WA/1594/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Kangappadan Residency vs. The Deputy Commissioner Of State Tax

WP(C)/16558/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Rajasthan Marbles vs. The Assistant State Tax Officer

WP(C)/19001/2019HC Kerala11 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sakthi Metals vs. The State Tax Officer

WP(C)/18766/2019HC Kerala10 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Priyom Condiments (PVT) LTD vs. Assistant Commissioner, Special Circle, SGST Department

WP(C)/18805/2019HC Kerala10 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Tara Sanitary Wares vs. The Assistant Commissioner-Iii

WA/1130/2019HC Kerala10 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Fabtech Projects And Engineers LTD vs. The Intelligence Officer

WP(C)/18738/2019HC Kerala10 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M.D.Binson vs. State Tax Officer, Goods And Services Tax Department

WP(C)/18806/2019HC Kerala10 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.South Asia Hotels LTD vs. The Assistant Commissioner

WP(C)/18810/2019HC Kerala10 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Climate Commodities PVT.LTD vs. State Tax Officer

WP(C)/18551/2019HC Kerala09 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Aspinwall And Company Limited vs. State Of Kerala

WP(C)/18707/2019HC Kerala09 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Jai Hind Traders vs. The State Tax Officer

WP(C)/18567/2019HC Kerala09 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Arafa Gold vs. Asst.Commissioner (Special Circle)

WP(C)/18647/2019HC Kerala09 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Bhima Jewellery vs. Asst.Commissioner (Special Circle)

WP(C)/18646/2019HC Kerala09 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Master Aluminium Technology vs. The State Tax Officer (Wc)

WP(C)/18583/2019HC Kerala09 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Talent Associates vs. Assistant Commissioner (Deputation)

WP(C)/18552/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Muthoot Fincorp Limited vs. State Tax Officer (Int.)

WP(C)/27249/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vidyarambham Press And Book Depot Zero Junction vs. State Of Kerala

WP(C)/18305/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Al Barad Hotels PVT. LTD vs. State Tax Officer (Wc & Lt)

WP(C)/23658/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Asalco Agencies vs. The State Tax Officer-1

WP(C)/36482/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Eastern Retreads PVT. LTD vs. The State Tax Officer

WP(C)/18482/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Anil Kumar C vs. The Commissioner Of Commercial Taxes

WP(C)/33090/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Industrial Engineering Corporation vs. The Assistant Commissioner

WP(C)/33943/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Emerson Network Power [INDIA] P LTD vs. The Assistant Commissioner

WP(C)/26850/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sadhoo Enterprises vs. State Tax Officer(Investigation (Branch)

WP(C)/31202/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Medical College Hospital And Research Centre vs. State Of Kerala

WP(C)/28359/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Manjali Poultry Farm vs. The Commissioner Of Commercial Taxes

WP(C)/29028/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sri. Ramachandran N vs. The State Of Kerala

WP(C)/27591/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Sivasarvam Builders PVT LTD vs. State Tax Officer (Works Contract)

WP(C)/18419/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kabeer vs. State Of Kerala

WP(C)/23860/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Aspinwall And Company Limited vs. State Of Kerala

WP(C)/18537/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Francis Alukkas Precious Metals & Traders LLP vs. The Commissioner Of Commercial Taxes

WP(C)/24687/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Pine Wood Ply, Perumbavoor vs. The State Tax Officer

WP(C)/39245/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

E.Mohammed vs. The Asst.Commissioner-1

WP(C)/18462/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Grand Agencies vs. The State Of Kerala

WP(C)/28887/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Prakash Nair vs. The Commissioner Of State Goods And Service Tax Department

WP(C)/36485/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Pooppally Coir Mills vs. Agricultural Income Tax And State Tax Officer

WP(C)/18448/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Carpenters Classic INDIA (P) Limited vs. State Tax Officer

WP(C)/31383/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

N.K.Abdul Khader vs. The State Tax Officer & Others

WP(C)/16014/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Smt. Jossy Raju vs. The State Tax Officer

WP(C)/20710/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Bismi Furniture Land Balaramapuram vs. The State Tax Officer

WP(C)/30760/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sunith.K.S vs. The Commercial Tax Officer

WP(C)/25960/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Forus Motors vs. State Tax Officer

WA/1574/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Excellant Cashew Company vs. The State Tax Officer

WP(C)/38721/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Cuvv Automotives (P) LTD vs. The Assistant Commissioner Of State Tax

WP(C)/36104/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abdul Kayoom vs. State Of Kerala

WP(C)/21263/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Baby.T.U vs. The State Tax Officer (Investigation Branch)

WP(C)/39052/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Team Ply And Boards vs. The Commercial Tax Officer

WP(C)/38956/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

R.G.Electronics vs. The State Tax Officer

WP(C)/28392/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Unilex Life Sciences (PVT) LTD vs. State Tax Officer

WP(C)/29246/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Skyline Communication vs. State Tax Officer

WP(C)/40608/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ibrahim Kutty Haji M vs. Assistant Commissioner Of State Tax

WP(C)/23132/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

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