Kumaresan.K vs. The State Tax Officer
Original PDF →WP(C)/19041/2019HC KeralaGSTCNR KLHC01048759201912 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI6 pages
DATED 10.11.2018 ISSUED BY THE RESPONDENT EXHIBIT P2 AOF THE PENALTY ORDER DATED 10.11.2018 EXHIBIT P3 AOF THE NOTICE OF DEMAND DATED 4.12.2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.