Bhima Jewellery vs. Asst.Commissioner (Special Circle)
Original PDF →WP(C)/18646/2019HC KeralaGSTCNR KLHC01047763201909 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.32010185215/12-13 DT.13/03/2019 OF THE 1ST RESPONDENT EXHIBIT P2 COPY OF THE MEMORANDUM OF APPEAL DATED 22/3/2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER EXHIBIT P3 COPY OF THE STAY PETITION DATED 22/3/2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P2 APPEAL EXHIBIT P4 COPY OF THE REVENUE RECOVERY NOTICE NO.B3-2119/2019 DATED 27/6/2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER
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