M/S.Chathamkulam Saw Mills vs. The State Tax Officer
Original PDF →NO.32140482704/2011-12 DATED 26.3.2018 EXHIBIT P2OF THE ASSESSMENT ORDER NO.32140482704/2012-13 DATED 31.3.2018 EXHIBIT P3OF THE ASSESSMENT ORDER NO 32140482704/2014-15 DATED 31.3.2018 EXHIBIT P4OF THE REVENUE RECOVERY NOTICE NO 91/2018-19(AC RR WYD) DATED 27.7.2018 AND ENGLISH TRANSLATION EXHIBIT P5OF THE REVENUE RECOVERY NOTICE NO 92/2018-19(AC RR WYD)DATED 27.7.2018 AND ENGLISH TRANSLATION. EXHIBIT P6OF THE REVENUE RECOVERY NOTICE NO 93/2018-19(AC RR WYD) DATED 27.7.2018 AND ENGLISH TRANSLATION.
-30- WP(C).No.27450 of 2018 & CONN. CASES APPENDIX OF WP(C) 27779/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF THE KVAT REGISTRATION CERTIFICATE ISSUED BY THE 4TH RESPONDENT DATED 22.01.2014. EXHIBIT P2 COPY OF THE NOTICE DATED 21.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P2 A COPY OF THE NOTICE DATED 21.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P2 B COPY OF THE NOTICE DATED 21.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WP(C) NO. 13552 OF 2018. -31- WP(C).No.27450 of 2018 & CONN. CASES APPENDIX OF WP(C) 27852/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32140419412/2014-15 DATED 12.7.2018
-32- WP(C).No.27450 of 2018 & CONN. CASES APPENDIX OF WP(C) 29505/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER FOR THE YEAR 2011-12 DATED 14.08.2017 PASSED BY THE THIRD RESPONDENT EXHIBIT P1 AOF THE ASSESSMENT ORDER FOR THE YEAR 2012-13 DATED 14.08.2017 PASSED BY THE THIRD RESPONDENT EXHIBIT P1 BOF THE ASSESSMENT ORDER FOR THE YEAR 2013-14 DATED 14.08.2017 PASSED BY THE THIRD RESPONDENT EXHIBIT P2OF THE FIRST APPEAL FOR THE YEAR 2011-12 DATED 30.06.2018 FILED BY THE PETITIONER BEFORE THE THIRD RESPONDENT. EXHIBIT P2 AOF THE FIRST APPEAL FOR THE YEAR 2012-13 DATED 30.06.2018 FILED BY THE PETITIONER BEFORE THE THIRD RESPONDENT. EXHIBIT P2 BOF THE FIRST APPEAL FOR THE YEAR 2013-14 DATED 30.06.2018 FILED BY THE PETITIONER BEFORE THE THIRD RESPONDENT. EXHIBIT P3OF THE STAY APPLICATION FOR THE YEAR 2011-12 DATED 30.06.2018 FILED BY THE PETITIONER BEFORE THE FOURTH RESPONDENT. EXHIBIT P3 AOF THE STAY APPLICATION FOR THE YEAR 2012-13 DATED 30.06.2018 FILED BY THE PETITIONER BEFORE THE FOURTH RESPONDENT. EXHIBIT P3 BOF THE STAY APPLICATION FOR THE YEAR 2013-14 DATED 30.06.2018 FILED BY THE PETITIONER BEFORE THE FOURTH RESPONDENT. EXHIBIT P4OF THE SAID NOTICE DATED 27.07.2018, ISSUED BY THE FOURTH
-33- WP(C).No.27450 of 2018 & CONN. CASES RESPONDENT TO THE PETITIONER, UNDER SECTION 7 OF THE KERALA REVENUE RECOVERY ACT, FOR THE YEAR 2011-12. EXHIBIT P4 AOF THE SAID NOTICE DATED 27.07.2018, ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER, UNDER SECTION 7 OF THE KERALA REVENUE RECOVERY ACT, FOR THE YEAR 2012-13. EXHIBIT P4 BOF THE SAID NOTICE DATED 27.07.2018, ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER, UNDER SECTION 7 OF THE KERALA REVENUE RECOVERY ACT, FOR THE YEAR 2013-14. EXHIBIT P5OF THE SAID NOTICE DATED 27.07.2018 ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER, UNDER SECTION 34 OF THE KERALA REVENUE RECOVERY ACT, FOR THE YEAR 2012-13. EXHIBIT P5 AOF THE SAID NOTICE DATED 27.07.2018 ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER, UNDER SECTION 34 OF THE KERALA REVENUE RECOVERY ACT, FOR THE YEAR 2012-13. EXHIBIT P5 BOF THE SAID NOTICE DATED 27.07.2018 ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER, UNDER SECTION 34 OF THE KERALA REVENUE RECOVERY ACT, FOR THE YEAR 2013-14. EXHIBIT P6OF THE INTERIM ORDER DATED 04.04.2018, PASSED BY THIS HON'BLE COURT IN WP(C)NO.11335 OF 2018. EXHIBIT P6 AOF THE INTERIM ORDER DATED 12.07.2018, PASSED BY THIS HON'BLE COURT IN WP.(C)NO.23363 OF 2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.