M/S.South Asia Hotels LTD vs. The Assistant Commissioner
Original PDF →WP(C)/18810/2019HC KeralaGSTCNR KLHC01048029201910 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI5 pages
NO.23163131/(32071085256)/2013-14 KGST DATED 30.11.2018 FOR THE YEAR 2013-14 PASSED BY THE FIRST RESPONDENT. EXHIBIT P2OF THE APPELLATE ORDER S.T.A.NO.1/19 DATED 28.3.2019 FOR THE YEAR 2013-14 PASSED BY THE 2ND RESPONDENT. EXHIBIT P3OF THE 2ND APPEAL DATED 3.7.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 3.7.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
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