BharatTaxGST

Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 7 of 46.

M/S.Selfshine Polymers INDIA PVT.LTD vs. Mr.V.K.Sunilkumar

Con.Case(C)/1052/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.S.S.Hyundai vs. Assistant Commissioner (Assmt.)

WP(C)/18455/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sakthi Metals vs. The State Tax Officer

WP(C)/18612/2019HC Kerala20 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.J.Thomaskutty vs. The Assistant Commissioner

WP(C)/16016/2019HC Kerala20 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Subramonian Velayudhan Achary vs. The Assistant State Tax Officer

WP(C)/22656/2019HC Kerala20 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Peeniya Industrial Gases (P)LTD vs. The Station House Officer

WP(C)/11026/2019HC Kerala20 Aug 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MRS. JUSTICE SHIRCY V.

Hotelshilpa Gardens vs. The Assistant Commissioner

WP(C)/22627/2019HC Kerala20 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vera Display And Storage Products PVT. LTD vs. State Tax Officer (Intelligence)

WA/1591/2019HC Kerala19 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S Sand Rose Global Mechandise (P) LTD vs. The Asst.Commissioner (Assessment)

WP(C)/22210/2019HC Kerala16 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

T.Sanal Kumar vs. State Tax Officer

WP(C)/22379/2019HC Kerala16 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Sand Rose Global Merchandise (P) LTD vs. The Asst. Commissioner (Assessment)

WP(C)/22214/2019HC Kerala16 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Olam Agro INDIA Private Limited vs. State Of Kerala

WP(C)/21997/2019HC Kerala16 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Rajasthan Marbles vs. The State Tax Officer (Intellgence)

WP(C)/22298/2019HC Kerala16 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Suja Sunil vs. State Tax Officer

WP(C)/22221/2019HC Kerala14 Aug 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S.Sun Power Cement Company PVT.LTD vs. The Deputy Commissionere (Appeals)

WP(C)/22138/2019HC Kerala14 Aug 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Asha K.Korath vs. Sub Inspector Of Police

WP(C)/18990/2019HC Kerala14 Aug 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE V.G.ARUN

M/S. St. Joseph Tile Works vs. The State Tax Officer

WP(C)/19568/2019HC Kerala14 Aug 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Ani Aboobaker vs. State Tax Officer

WP(C)/22056/2019HC Kerala13 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Mohandas Autocars INDIA PVT LTD vs. The Asst. Commissioner-Iii

OP (TAX)/10/2019HC Kerala13 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Kerala Publicity Arts vs. The State Tax Officer(Ib)

WP(C)/21960/2019HC Kerala13 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. R1 International (INDIA) PVT Limited vs. State Of Kerala

OT.Rev/76/2019HC Kerala13 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Manjally Jewellers vs. State Tax Officer

WP(C)/22063/2019HC Kerala13 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Qthree Ventures vs. The State Tax Officer

WP(C)/21940/2019HC Kerala13 Aug 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Rise And Shine Contracting LLP vs. Assistant State Tax Officer

WP(C)/21661/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Marysadan Edathala International Private Limited vs. State Of Kerala

WP(C)/15815/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Somatheeram Research Institute vs. The State Tax Officer

WP(C)/21870/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Somatheeram Ayurveda Beach Resorts PVT. LTD vs. State Tax Officer (Luxury Tax)

WP(C)/21878/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.M.Traders, (Oovattil Traders) vs. Inspecting Assistant Commissioner

WP(C)/19465/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Dr . R.P.Mythreyi vs. The State Tax Officer(Int.)

WP(C)/21815/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hyundai Construction Equipment INDIA PVT LTD vs. The State Tax Officer

WP(C)/21821/2019HC Kerala09 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Somatheeram Research Institute And Ayurveda Hospital PVT.LTD vs. State Tax Officer

WP(C)/21740/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Johnson And Johnson Private Limited vs. The Assistant Commissioner - Ii

WP(C)/21679/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Somatheeram Ayurveda Beach Resorts PVT.LTD vs. State Tax Officer (Investigation Branch)

WP(C)/21730/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sulthan Gold International vs. The Assistant Commissioner Of State Tax

WP(C)/21753/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kannikkatt Agro Tech vs. The State Tax Officer

WP(C)/21703/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sulthan Gold Classic Private Limited vs. The Assistant Commissioner Of State Tax

WP(C)/21748/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Blr Logistics (I) Limited vs. Assistant State Tax Officer

WP(C)/21680/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Uthubathu vs. The Assistant Commissioner Of State Tax

WP(C)/21670/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

S.Priya vs. Biju.D

Con.Case(C)/1284/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Shaju vs. Sub Inspector Of Police

WP(C)/21284/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Shaju vs. State Of Kerala

Crl.MC/4644/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M/S. Hindalco Industries Limited vs. The Assistant State Tax Officer

WP(C)/21752/2019HC Kerala08 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.P.Vincent vs. The Intelligence Officer

WP(C)/19463/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Ppg Asian Paints Limited vs. Asst. Commissioner Of State Tax

WP(C)/11931/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.N.Gopalakrishnan vs. The Asst.Commissioner Of State Tax

WP(C)/21594/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Geo Foundations And Structures (P LTD vs. The State Tax Officer(Works Contract)

WP(C)/21598/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Unidesign Builders vs. The State Tax Officer

WP(C)/21615/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Prasanth P vs. State Of Kerala

WP(C)/17763/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE V.G.ARUN

M.J.Aboobacker vs. The Commercial Tax Officer

WP(C)/17387/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Sincere Agencies vs. The State Tax Officer-Ii

WP(C)/21571/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Geo Foundation And Structures (P) LTD vs. The State Tax Officer(Works Contract)

WP(C)/21636/2019HC Kerala07 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Institute Of Medical Science vs. Asst.Commissioner

WP(C)/11770/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Malabar Institute Of Medical Science vs. Asst.Commissioner

WP(C)/16974/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Institute Of Medical Science vs. Asst. Commissioner

WP(C)/14208/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Aroma Enterprises vs. State Tax Officer (R)

WP(C)/21383/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Institute Of Medical Science vs. Assistant Commissioner

WP(C)/11838/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

C.Prasannakumaran Unnithan vs. The Asst.Commissioner Of State Tax

WP(C)/21393/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Institute Of Medical Science vs. Asst.Commissioner

WP(C)/16977/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Virat Metals And Engineering Corporation vs. Assistant State Tax Officer

WP(C)/21032/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Priority Gold PVT. LTD vs. The Asst. Commissioner Of State Tax

WA/1744/2019HC Kerala06 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

V.Balakrishna Shenoy vs. The State Tax Officer-1

WP(C)/21369/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Krishna Agarwal vs. The State Tax Officer (Enquiry)

WP(C)/21326/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Hekur Contractors PVT.LTD vs. The State Tax Officer-Ii(Wc)

WP(C)/21231/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Mohandas Motors PVT LTD vs. The Asst. Commissioner-Iii

OP (TAX)/9/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S. Best Granites vs. The Intelligence Officer

WA/1705/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Hekur Contractors PVT.LTD vs. The State Tax Officer-Ii

WP(C)/21221/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abdul Gafoor vs. State Of Kerala

Crl.MC/4641/2019HC Kerala05 Aug 2019

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

K.A.Thahir vs. State Tax Officer (R)

WP(C)/21217/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Liji.N.Nair vs. State Bank Of INDIA

WP(C)/21155/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S.Desai Homes vs. The Asst. Commissioner (Wc), State Goods And Services Tax Department

WP(C)/20998/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Desai Homes vs. The Asst. Commissioner (Wc)

WP(C)/21040/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hotel Raj Residency (Rotana Inn(P)LTD) vs. Assistant Commissioner

WP(C)/21063/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sanifkhan vs. The State Of Kerala

WP(C)/21080/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hotel Raj Residency (Rotana Inn (P).LTD) vs. Assistant Commissioner

WP(C)/21170/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ve Commercial Vehcles LTD vs. Union Of INDIA

WA/1703/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Tiger Steels vs. State Tax Officer

WP(C)/21211/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.T.M.Traders vs. The Assistant Commissioner Of State Tax-1

WP(C)/20997/2019HC Kerala02 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Diya Foods vs. The Intelligence Officer

WP(C)/20907/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Abn Impex P LTD vs. The State Tax Officer

WP(C)/20909/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Diya Foods vs. The State Tax Officer

WP(C)/20878/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vallavanthara Agencies vs. State Tax Officer -Ii

WP(C)/21012/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Cinda Engineering And Construction PVT.LTD vs. The Deputy Commissioner (Appeals)

WP(C)/20906/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Suma Jain vs. The Commercial Tax Officer(Works Contract)

WP(C)/20928/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Kvn Impex (P) LTD vs. Sub Inspector Of Police

WP(C)/7518/2018HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE V.G.ARUN

Rs Development And Constructions vs. Asst.State Tax Officer

WP(C)/20864/2019HC Kerala01 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.P.Vincent vs. The Intelligence Officer, Squad No.Iv, SGST Department

WP(C)/20697/2019HC Kerala30 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Blr Logistics (I) Limited vs. The Assistant State Tax Officer

WP(C)/20848/2019HC Kerala30 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

The Bank Of INDIA vs. The State Of Kerala

WP(C)/468/2018HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

State Bank Of INDIA vs. G. Vasantha Gopalakrishnan

WP(C)/34380/2018HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

State Bank Of INDIA vs. State Of Kerala

WP(C)/28316/2016HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Phoenix Arc Private Limited vs. State Of Kerala

WP(C)/27147/2018HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

The Federal Bank Limited vs. State Of Kerala

WP(C)/19639/2019HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Anzar Babu vs. State Bank Of INDIA

WP(C)/37543/2017HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

State Bank Of INDIA vs. St.Antonys Cars [P] LTD

WP(C)/37552/2017HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Asset Reconstruction Company (INDIA) Lmited vs. The Asst. Commissioner (Assmt)

WP(C)/12849/2018HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Repco Home Finance Limited vs. The Tahsildar

WP(C)/5899/2017HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Nizamudeen S vs. State Bank Of INDIA

WP(C)/34002/2018HC Kerala30 Jul 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

F T Infrastructure PVT. LTD vs. The State Tax Officer (Ib), Commercial Taxes

WP(C)/20713/2019HC Kerala29 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Nippon Infra Projects PVT LTD vs. The State Tax Officer (Work Contract)

WP(C)/20705/2019HC Kerala29 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Vijaya Agencies vs. State Of Kerala

WP(C)/18206/2019HC Kerala29 Jul 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

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