Sanifkhan vs. The State Of Kerala
Original PDF →WP(C)/21080/2019HC KeralaGSTCNR KLHC01053964201902 August 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.IBK/E/FIR-104/CR 58/2017-18 DATED 27/11/2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2OF THE APPEAL DATED 15/03/2018 FOR THE YEAR 2012-13 FILED AND PENDING BEFORE THE 3RD RESPONDENT. EXHIBIT P3OF DELAY CONDONATION APPLICATION DATED 15/03/2018 FILED AND PENDING BEFORE THE 3RD RESPONDENT. EXHIBIT P3 AOF STAY APPLICATION DATED 15/03/2018 FILED AND PENDING BEFORE THE 3RD RESPONDENT. EXHIBIT P4OF THE NOTICE NO.BR/GEN/35/19- 20 DATED 10/07/2019 ISSUED BY THE 5TH RESPONDENT. RESPONDENTS'S/S EXHIBITS: NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.