M/S.Kvn Impex (P) LTD. vs. Sub Inspector Of Police
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN & THE HONOURABLE MR.JUSTICE V.G.ARUN THUR AY, THE 01ST DAY OF AUGUST 2019 / 10TH SRAVANA, 1941 WP(C).No.7518 of 2018 PETITIONER/S: M/S.KVN IMPEX (P) LTD. DOOR NO.7/396 B, C,D, NEDUMBASSERY, CHERIYA VAPPALASSERY, MEKKAD P.O., REPRESENTED BY ITS MANAGING DIRECTOR M.K. RAMESH. BY ADVS. SRI.PHILIP J.VETTICKATTU SRI.VINEETH KURIAKOSE RESPONDENT/S: 1 SUB INSPECTOR OF POLICE NEDUMBASSERY POLICE STATION, NEDUMBASSERY, ERNAKULAM - 683 111. 2 CIRCLE INSPECTOR OF POLICE NEDUMBASSERY POLICE STATION, NEDUMBASSERY, ERNAKULAM - 683 111. 3 THE HEADLOAD WORKERS WELFARE BOARD ERNAKULAM, DISTRICT COMMITTEE, REPRESENTED BY ITS CHAIRMAN - 682 002. 4 ALIYAS ALUKKAL HOUSE, MEKKAD P.O., NEDUMBASSERY, ERNAKULAM - 683 111. 5 JOY MALATHAN HOUSE, MEKKAD P.O., NEDUMBASSERY, ERNAKULAM - 683 111. WP(C).No.7518 of 2018 2 6 BABU PAINADATH HOUSE, MEKKAD P.O., NEDUMBASSERY, ERNAKULAM - 683 111. 7 RAJU PAINADATH HOUSE, MEKKAD P.O., NEDUMBASSERY, ERNAKULAM - 683 111. BYSR.GP SRI.P.P.THAJUDEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01.08.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
JUDGMENT K. Vinod Chandran, J. The learned Counsel for the petitioner submits that no orders are required. Recording the submission of the learned Counsel for the petitioner, the writ petition is rejected. K. VINOD CHANDRAN, JUDGE. V.G. ARUN, JUDGE. sp/02/08/19 //// P.A. To Judge
WP(C).No.7518 of 2018 4 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF D & O LICENSE ISSUED BY THE NEDUMBASSERRY GRAMA PANCHAYAT EXHIBIT P2.OF REGISTRATION CERTIFICATE ISSUED BY THE COMPETENT AUTHORITY TO THE PETITIONER UNDER THE PROVISIONS OF GST ACT EXHIBIT P3.OF REGISTRATION CERTIFICATE ISSUED UNDER THE PROVISIONS OF KERALA SHOPS & ESTABLISHMENTS ACT DATED 06.02.2018 EXHIBIT P4.OF IDENTITY CARD ISSUED TO THE PERMANENT WORKER OF THE PETITIONER, MR. VINEESH KUMAR EXHIBIT P5.OF IDENTITY CARD ISSUED TO THE PERMANENT WORKER OF THE PETITIONER, MR. PERIYASWAMI EXHIBIT P6.OF IDENTITY CARD ISSUED TO THE PERMANENT WORKER OF THE PETITIONER, MR. PREMAN EXHIBIT P7.OF APPLICATION FOR REGISTRATION BY THE PETITIONER FOR REGISTERING PERMANENT WORKER MR. LIBISH K.B. EXHIBIT P8.OF APPLICATION FOR REGISTRATION BY THE PETITIONER FOR REGISTERING PERMANENT WORKER MR. GIJIN JOSE EXHIBIT P9.OF APPLICATION FOR REGISTRATION BY THE PETITIONER FOR REGISTERING PERMANENT WORKER MR. ANEESH I.P. EXHIBIT P10.OF PETITION DATED 26.02.2018 SUBMITTED BY THE PETITIONER BEFORE RESPONDENTS 1 & 2 EXHIBIT P11.OF ACKNOWLEDGMENT RECEIPT ISSUED FORM THE NEDUMBASSERRY POLICE STATION SHOWING RECEIPT OF EXT. P10. PETITION
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