BharatTaxGST

Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 10 of 46.

P.V.Shaji vs. The State Tax Officer-1 (Wc)

WP(C)/39020/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Tecpro Infra Projects LTD vs. State Tax Officer (Works Contract)

WP(C)/17984/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.N.Anirudhan vs. The State Tax Officer (Lt)

WP(C)/718/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.A. John vs. State Tax Officer, Cheruthoni

WP(C)/26649/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

A. Anilkumar vs. State Tax Officer

WP(C)/42601/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

T.N.Mothilal vs. The State Tax Officer(Luxuary Tax)

WP(C)/26058/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

V.Sushama vs. Commercial Tax Officer

WP(C)/41054/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Evm Light Commercial Motors vs. Intelligence Officer

WP(C)/37809/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.K.Sulaiman Rawther vs. State Tax Officer

WP(C)/15708/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Manaltheeram Beach Resorts PVT LTD vs. State Tax Officer (Luxuary Tax)

WP(C)/40449/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vee Yes Agencies vs. The State Of Kerla

WP(C)/40914/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Sarika Engineering Works vs. The State Tax Officer-1

WP(C)/31852/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Spices vs. Assistand Commissioner Of State Tax, Kannur

WP(C)/23133/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Maliyekkal Enterprises vs. Commercial Tax Officer

WP(C)/15948/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Aswathymarbles And Granites vs. Assistant Commissioner (Assessment )

WP(C)/27582/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Modicare Limited vs. The Asst Commissioner

WP(C)/41572/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Pathiyara Exim vs. The State Tax Officer-Ii

WP(C)/173/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abi S vs. The Commissioner Of State Goods & Service Tax Department

WP(C)/25814/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Fathima Traders PVT LTD vs. The State Tax Officer

WP(C)/40773/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Santhosh P.S vs. The State Tax Officer

WP(C)/40741/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Yahyakhan vs. The State Tax Officer

WP(C)/34169/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Image Communications vs. Commercial Tax Officer(Wc)

WP(C)/25453/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Mody Foods vs. Union Of INDIA

WP(C)/38567/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ranjith.R vs. The State Tax Officer

WP(C)/738/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sanu Karuthedom vs. Intelligence Officer

WP(C)/18576/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Manoj Jewellery vs. The State Tax Officer, SGST, Vadakara

WP(C)/30046/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Santhosh Arecanut vs. The State Of Kerala

WP(C)/17064/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

A.J. Associates vs. Sales Tax Officer (Works Contract)

WP(C)/42586/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ajith P.Raju vs. Commercial Tax Officer

WP(C)/29565/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.Sunilkumar vs. Union Of INDIA

WP(C)/42404/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Tharakans Royal Jewellery vs. The Assistant Commissioner (Assmt) Iv

WP(C)/17423/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Muttanisseril Granite vs. State Tax Officer

WP(C)/22/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Novelty Textiles vs. The Commercial Tax Officer

WP(C)/40408/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

V. Ravindran vs. The State Tax Officer

WP(C)/14246/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Joboy Lawrence vs. Commercial Tax Officer

WP(C)/17422/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Teekay Agencies vs. The Assistant Commissioner Of State Tax. Spl. Circle

WP(C)/18410/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Chowdhary Rubber And Chemical PVT. LTD vs. Assistant Commissioner

WP(C)/3/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Venugopalan.C.R vs. Intelligence Officer (Ib)

WP(C)/40863/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abdul Saleem vs. State Of Kerala

Crl.MC/4202/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

E. Muhammed Kutty vs. The Secretary, Taxes

WP(C)/15820/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Pps Oil Mills vs. The State Tax Officer

WP(C)/40122/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Cherukutty Sons Jewellery vs. The State Tax Officer

WP(C)/15222/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Cargil Mobiles vs. The State Tax Officer(Ib)

WP(C)/29049/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sainullabdeen Hemeedu Kunju vs. State Of Kerala

WP(C)/16609/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Mohammed Haneefa V.M vs. State Tax Officer

WP(C)/15779/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Prompt Suppliers vs. The Assistant Commissioner

WP(C)/34427/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Ernad Engineering Enterprises vs. Intelligence Officer

WP(C)/17174/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Amps Engineering Company 1St Floor vs. State Tax Officer (Works Contract

WP(C)/33928/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Cargil Mobiles vs. The State Tax Officer

WP(C)/28850/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Molekules Design Factory PVT.LTD vs. The Commercial Tax Officer (Wc And Lt)

WP(C)/30425/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Khujson Industrieis, Pattitharara vs. State Tax Officer, Pattambi

WP(C)/24958/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Shahul Hameed vs. The Assistant Commissioner (Assessment)

WP(C)/15573/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Roy Jacob vs. The Assistant Commissioner(Works Contract)

WP(C)/41117/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

A One Furniture vs. The Assistant Commissioner (Assessment)

WP(C)/17990/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Tara Sanitary Wares vs. The Assistant Commissioner -Iii

WP(C)/32955/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

G.Amminiamma vs. State Tax Officer

WP(C)/18/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Niyas N vs. State Tax Officer

WP(C)/42585/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Malabar Cement Products vs. The Commissioner Of Commercial Taxes

WP(C)/31983/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abhinav Apparels vs. The Commissioner Of Commercial Taxes

WP(C)/30960/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Kottayam Agencies vs. The State Tax Officer

WP(C)/31914/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Aravind Krishna C.S vs. The State Tax Officer

WP(C)/28585/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Koonathil Stores vs. The State Tax Officer

WP(C)/39056/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Krishna Agencies vs. The State Tax Officer

WP(C)/39112/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M.N.Muhammad vs. The Commercial Tax Officer

WP(C)/15656/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.Sreekumar vs. The Commissioner Of State Goods And Service Tax Department

WP(C)/42093/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Zeal Tech Projects vs. The Commissioner Of State Goods

WP(C)/35230/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.M.Abhilash vs. The Intelligence Officer

WP(C)/16987/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vijaya Kumar.J vs. The State Tax Officer (Ib)-1

WP(C)/13822/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Kvj Enterprises vs. State Tax Officer

WP(C)/32328/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Nevus Tele System vs. The State Of Kerala

WP(C)/36009/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Rathna Steels (P) LTD vs. State Tax Officer

WP(C)/708/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Shenoi Agencies vs. The State Tax Officer

WP(C)/31183/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

C.V.Wilson vs. The State Tax Officer

WP(C)/40810/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Hare Krishna Inn vs. The State Tax Officer (Ib)

WP(C)/40748/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K. Padmanabhan vs. State Tax Officer-11

WP(C)/18929/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sri.George Thomas vs. The State Tax (Investigation Branch)

WP(C)/39104/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

N.S. Furniture vs. The State Of Kerala

WP(C)/33915/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Venu S. Pillai vs. Assistant Commissioner

WP(C)/33944/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Agasthyacode Rubber Traders vs. The Commissioner Of State Goods And Service Tax Department

WP(C)/34751/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Sophia Builders vs. The Assistant Commissioner (Wc)

WP(C)/25151/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Eco Tones Camps PVT. LTD vs. Union Of INDIA

WP(C)/20572/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.P Basheer vs. The State Tax Officer

WP(C)/29810/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hindustan Shopping Bazar vs. The State Tax Officer

WP(C)/30353/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Cert Educational Research And Training PVT. LTD vs. State Of Kerala

WP(C)/85/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Manaltheeram Beach Resorts Private Limited vs. State Tax Officer

WP(C)/40523/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Girija Unnithan vs. State Of Kerala

WP(C)/33956/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ajesh Kumar.V vs. The State Tax Officer

WP(C)/148/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sree Bhagavathy Industries vs. The State Tax Officer

WP(C)/42016/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sajan.P.Vasudev vs. State Of Kerala

WP(C)/18061/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Merris Food Industries vs. The Assistant Commissioner-I

WP(C)/17383/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Pms College Of Dental Science And Research vs. State Tax Officer (Works Contract)

WP(C)/28591/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Patla Trading Co vs. The State Tax Officer-Ii

WP(C)/902/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sebastian M.K vs. The Commissioner Of State Goods And Service Tax Department

WP(C)/15986/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Trinity Arcade PVT LTD vs. The State Tax Officer (Ib)

WP(C)/16004/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

T.F. Thomas vs. The State Tax Officer

WP(C)/16995/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Ukken Timbers vs. The State Of Kerala

WP(C)/150/2019HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Malasian Ply Boards vs. The State Tax Officer

WP(C)/15613/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Grand Hyundai vs. Assistant Commissioner

WP(C)/33810/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

V.H.Abdul Gafoor vs. Assistant Commissioner Of State Tax

WP(C)/35426/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Noushad S vs. State Tax Officer

WP(C)/17830/2018HC Kerala08 Jul 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

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