M/S. Molekules Design Factory PVT.LTD. vs. The Commercial Tax Officer (Wc And Lt)
Original PDF →NO.32111289292/2011-12 DATED 27.03.2018. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32111289292/2012-13 DATED 27.03.2018. W.P.(C) No.30433/2018 & Conn.Case
-50- APPENDIX OF WP(C) 26649/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE MONTH OF APRIL 2017 (2017-18) DATED 30.06.2018 EXHIBIT P2OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE MONTH OF MAY 2017 (2017-18) DATED 30.06.2018 EEXHIBIT P3OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 30.06.2018. EXHIBIT P4OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 30.06.2018. W.P.(C) No.30433/2018 & Conn.Case
-51- APPENDIX OF WP(C) 29049/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2017-18. W.P.(C) No.30433/2018 & Conn.Case
-52- APPENDIX OF WP(C) 29246/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32071170328/2013-14 DATED 30.06.2018 ISSUED BY THE 1ST RESPONDENT
W.P.(C) No.30433/2018 & Conn.Case
-53- APPENDIX OF WP(C) 29647/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PROCEEDINGS OF ASSESSMENT PASSED FOR 2011-12 DATED 08.04.2018 EXHIBIT P2 AOF THE RR NOTICE ISSUED 20.07.2018 EXHIBIT P3 AOF THE INTERIM ORDER IN WP(C) NO. 13930 DATED 13.04.2018
W.P.(C) No.30433/2018 & Conn.Case
-54- APPENDIX OF WP(C) 30046/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO 32111280494/2011-12 DATED 10.7.2018 EXHIBIT P2OF THE ASSESSMENT ORDER NO 32111280494/2013-14 DATED 10.7.2018 EXHIBIT P3OF THE ASSESSMENT ORDER NO 32111280494/2013-14 DATED 10.7.2018
W.P.(C) No.30433/2018 & Conn.Case
-55- APPENDIX OF WP(C) 30425/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32072039471/2015-16 DATED 27-02-2018
W.P.(C) No.30433/2018 & Conn.Case
-56- APPENDIX OF WP(C) 42224/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32072019906/2011-12 DATED 05/12/2018. EXHIBIT P2OF THE PRE-ASSESSMENT NOTICE NO.32072019906/2012-13 DATED 05/12/2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.