Santhosh P.S. vs. The State Tax Officer

NO.32100469907/2014-15 DATED 07.07.2018. EXHIBIT P2.OF THE INTERIM ORDER IN W.P.(C) NO.13552 OF 2018 DATED 13.04.2018. WP(C).No.14661 of 2018 & CONNECTED CASES 35 APPENDIX OF WP(C) 25065/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 15/5/2018 ISSUED TO THE PETITIONER BY THE RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT, 2003. EXHIBIT P2 COPY OF OBJECTION DATED 27/6/2018 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT. EXHIBIT P3 COPY OF ORDER DATED 27/6/2018 ISSUED TO THE PETITIONER BY THE RESPONDENT. EXHIBIT P4 COPY OF DEMAND NOTICE DATED 27/6/2018 ISSUED BY THE RESPONDENT.

WP(C).No.14661 of 2018 & CONNECTED CASES 36 APPENDIX OF WP(C) 25453/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.D1/2017-'18 DATED 27-2-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE INTERIM ORDER DATED 04-04- 2018 IN W.P(C) NO.11335 OF 2018 PASSED BY THIS HON'BLE COURT

WP(C).No.14661 of 2018 & CONNECTED CASES 37 APPENDIX OF WP(C) 25713/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1: COPY OF ORDER DATED 13.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 UNDER THE CST ACT. EXHIBIT P1(A): COPY OF ORDER DATED 13.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 UNDER THE CST ACT. EXHIBIT P2: COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO.13552 OF 2018. EXHIBIT P3: COPY OF DEMAND NOTICE DATED 26.09.2018 ISSUED BY THE 4TH RESPONDENT UNDER THE RR ACT

WP(C).No.14661 of 2018 & CONNECTED CASES 38 APPENDIX OF WP(C) 39056/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2016-17 DATED 15.06.2017. EXHIBIT P2 COPY OF NOTICE DATED 28.09.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P3 COPY OF THE REPLY DATED 26.11.2018 FILED BEFORE THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P4 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WP(C)NO.13552 OF 2018. WP(C).No.14661 of 2018 & CONNECTED CASES 39 APPENDIX OF WP(C) 39112/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ORDER NO. 32090589505/ 2012-13 DT. 23/10/2018 PASSED BY THE 1ST RESPONDENT EXHIBIT P2 THEOF THE DEMAND NOTICE DATED 23/10/2018

WP(C).No.14661 of 2018 & CONNECTED CASES 40 APPENDIX OF WP(C) 40262/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 07/09/2018. EXHIBIT P2OF THE NOTICE DATED 17/08/2018. EXHIBIT P3OF INTERIM STAY ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.15148 OF 2018 DT.04/05/2018. WP(C).No.14661 of 2018 & CONNECTED CASES 41 APPENDIX OF WP(C) 40464/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32081068675/2013-14 DATED 30.11.2018 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE CONSTITUTIONAL (101ST AMENDMENT) ACT 2016. EXHIBIT P3OF THE UNION LIST (LIST I) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P4OF THE STATE LIST(LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P5OF THE NOTIFICATION NO.SO 2986(E) DATED 16.09.2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P6OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WPC NO.11335/2018 DATED 04.04.2018. WP(C).No.14661 of 2018 & CONNECTED CASES 42 APPENDIX OF WP(C) 40741/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER U/S.25(1) OF THE KVAT ACT FOR THE YEARS 2016-17 DT.03/12/2018. WP(C).No.14661 of 2018 & CONNECTED CASES 43 APPENDIX OF WP(C) 40748/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.IBD KLT 8/18-19/32082933622 DATED 23.11.2018. WP(C).No.14661 of 2018 & CONNECTED CASES 44 APPENDIX OF WP(C) 40863/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO. IBC 48/2016- 17 DATED 31-01-2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2012-13 EXHIBIT P2 AOF THE NOTICE DATED 16-11-2018 FOR THE ASSESSMENT YEAR 2012-13 ISSUED BY THE SECOND RESPONDENT TO THE PETITIONER.