Shaju vs. Sub Inspector Of Police
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V THUR AY, THE 08TH DAY OF AUGUST 2019 / 17TH SRAVANA, 1941 WP(C).No.21284 OF 2019(I) PETITIONER/S: SHAJU AGED 47 YEARS S/O.SANKARAN, KURULI HOUSE, PONNUKKARA DESOM, PUTHUR VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT. BY ADVS. SRI.SANTHOSH P.PODUVAL SMT.R.RAJITHA SMT.CHITHRA.S.BABU SRI.R.N.SANDEEP RESPONDENT/S: SUB INSPECTOR OF POLICE TOWN EAST POLICE STATION, THRISSUR-680001. SRI. ANAS K.A, PUBLIC PROSECUTOR THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 08.08.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.21284 OF 2019 2 JUDGMENT When this petition was taken up for hearing, Sri. Santhosh P. Poduval, the learned counsel appearing for the petitioner, seeks permission to withdraw this petition without prejudice to the right of the petitioner to approach this Court afresh, if the same is warranted. Reserving the said right, this writ petition is dismissed as withdrawn. RAJA VIJAYARAGHAVAN V., JUDGE avs
WP(C).No.21284 OF 2019 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE FIR IN CRIME NO.690/19 OF TOWN EAST POLICE STATION,THRISSUR. EXHIBIT P2OF GST REGISTRATION CERTIFICATE. EXHIBIT P3OF INVOICE FOR PURCHASE OF ORNAMENTS DATED 22/4/19 EXHIBIT P4OF TAX INVOICE DATED 28/5/19 EXHIBIT P5OF TRAIN TICKET BOOKED BY THE PETITIONER EXHIBIT P6OF RELEVANT PAGE OF THE PASSBOOK OF THE PETITIONER WITH RESPECT TO THE ACCOUNT MAINTAINED WITH THE BANK OF INDIA,PONNUKKARA BRANCH. RESPONDENT'S/S EXHIBITS: NIL avs //// P.A TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.