Asha K.Korath vs. Sub Inspector Of Police
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN & THE HONOURABLE MR.JUSTICE V.G.ARUN WEDNE AY, THE 14TH DAY OF AUGUST 2019 / 23RD SRAVANA, 1941 WP(C).No.18990 OF 2019(W) PETITIONER: ASHA K.KORATH, AGED 37 YEARS, W/O. EDISON, KANNETH HOUSE PANNIKKUZHI, PUTHENKURIZ P.O., KUNNATHUNADU THALUK, ERNAKULAM DISTRICT. BY ADVS. SRI.K.S.ARUN KUMAR SRI.JUSTINE JACOB SMT.AMRUTHA K P SMT.AMRUTHA P S RESPONDENTS: 1 SUB INSPECTOR OF POLICE, PUTHENKURIZ POLICE STATION, ERNAKULAM DISTRICT, 682 308. 2 C I OF POLICE, PUTHENKURIZ POLCIE STATION, ERNAKULAM DISTRICT 682 308 3 MANOJ, AGED 40 YEARS, KARAKKATT HOUSE, KANINAD P.O., PUTHENKURIZ, ERNAKULAM DISTRICT 682 310. 4 K.P. GHEEVARGHESE BABU, AGED 68 YEARS KARAKKATT HOUSE, KANINAD P.O., PUTHENKURIZ, ERNAKULAM DISTRICT 682310. R1 -2 BY G.P. SMT. RAJI T. BHASKER R3-4 ADV. SRI.PAUL K.VARGHESE ADV. SMT.A.A.GEETHA THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 14.08.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.18990 OF 2019(W) 2 JUDGMENT K. Vinod Chandran, J. Writ Petition is dismissed as withdrawn, at the request of the learned counsel for the petitioner. K.VINOD CHANDRAN JUDGE V.G.ARUN JUDGE kmd
WP(C).No.18990 OF 2019(W) 3 APPENDIX PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PART ION DEED OF THE PETITIONER EXHIBIT P2OF THE OWNERSHIP CERTIFICATE OF THE PETITIONER. EXHIBIT P3OF THE LEASE AGREEMENT DATED 18/7/2016 EXHIBIT P4OF THE LETTER ISSUED BY THE SECRETARY, VADAVUKODU PUTHENKURIZ GRAMA PANCHAYATH. EXHIBIT P5OF THE CRIME NO. 476/2019 OF PUTHENKURIZ POLICE. EXHIBIT P6OF THE CRIME NO. 471/2019 OF PUTHENKURIZ POLICE, EXHIBIT P7OF THE ORDER DATED 4/7/2019 OF THE HONBLE SESSIONS COURT, ERNAKULAM IN CRL MC NO. 1494/2019 EXHIBIT P8OF THE COMPLAINT DATED 30/6/2019 RESPONDENT'S EXHIBITS: EXHIBIT R3 AOF THE D AND O LICENSE ISSUED TO THE 3RD RESPONDENT FOR ELECTRICAL BUSINESS BY VADAVUCODE-PUTHENCRUZ GRAMA PANCHAYAT DATED 21.7.2018. EXHIBIT R3(A) AOF THE D AND O LICENSE ISSUED TO THE 3RD RESPONDENT FOR TEXTILE BUSINESS DATED 21.7.2018. EXHIBIT R3(B) AOF THE GST REGISTRATION CERTIFICATE ISSUED BY THE GOVERNMENT OF INDIA DATED 18.8.2018. EXHIBIT R3(C) AOF THE RECEIPT ISSUED BY KSEB PUTHENCRUZ DATED 9.7.2019. EXHIBIT R3(D) AOF THE RECEIPT ISSUED BY KSEB PUTHENCRUZ DATED 11.7.2019. WP(C).No.18990 OF 2019(W) 4 EXHIBIT R3(E) AOF THE NOTICE ISSUED BY KERALA WOMEN COMMISSION TO THE 4TH RESPONDENT IN RESPECT OF THE COMPLAINT OF THANKAMMA KORATH DATED 25.7.2019. EXHIBIT R3(F) AOF THE COMPLAINT FILED BY THE 4TH RESPONDENT BEFORE THE INSPECTOR GENERAL OF POLICE ERNAKULAM DATED 28/5/2019. EXHIBIT R3(G) AOF THE RECEIPT ISSUED FROM THE IG OF POLICE OFFICE DATED 28/5/19. EXHIBIT R3(H) AOF THE PLAINT IN OS 34/2019 BEFORE THE SUB COURT, PERUMBAVOOR DATED 30/5/2019. EXHIBIT R3(I) AOF THE FIR IN CRIME NO.473/19 OF PUTHENCRUZ POLICE STATION DATED 30/5/2019. EXHIBIT R3(J) AOF THE FIR IN CRIME NO.474/19 OF PUTHENCRUZ POLICE STATION DATED 30/5/2019. EXHIBIT R3(K) AOF THE ORDER IN CRL MC 1361/2019 OF THE SESSIONS COURT, ERNAKULAM DATED 21/6/2019. EXHIBIT R3(L) A TRUE PHOTOGRAPH OF THE SHOP ROOM DATED 22/7/2019. EXHIBIT R3(M) AOF THE WP.(C) NO.16997/2019 OF THIS HON'BLE COURT DATED 20.6.2019 9with out exhibits).
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