Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 6 of 46.

Biju.U vs. Bharath Sanchar Nigam LTD

WP(C)/22897/2019HC Kerala20 Sept 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Anjiparambil Associates vs. The State Tax Officer

WP(C)/24938/2019HC Kerala20 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Manappuram Jewellers LTD vs. The State Tax Officer(Investigation Branch)

WP(C)/24664/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Asian Culinary vs. State Tax Officer

WP(C)/24666/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Chakolas Habitat PVT. LTD vs. The Deputy Commissioner (Appeals)

WP(C)/24716/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Rexine House vs. The State Tax Officer

WP(C)/24776/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Chakolas Kunnel Developers vs. The Deputy Commissioner (Appeals)

WP(C)/24747/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Moolans Family Mart (Margin - Free Market) vs. The State Tax Officer

WP(C)/24824/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Chakolas Habitat Bay Side vs. The Deputy Commissioner (Appeals)

WP(C)/24728/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Joseph.G.Pulikkal vs. The State Tax Officer

WP(C)/24706/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vijay Groups Lakshmy Petroleum vs. The State Tax Officer

WP(C)/24801/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Saju P. Mampilly vs. Assistant Commissioner Of State Tax

WP(C)/24720/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Hhys vs. Assistant Commissioner -Ii

WP(C)/24681/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.Suresh vs. Cochin University

WP(C)/17694/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Jolly Johnson vs. South Indian Bank LTD

WP(C)/24518/2019HC Kerala19 Sept 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Sadhir vs. The Mananthavady Municipality

WP(C)/24487/2019HC Kerala18 Sept 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

S.Najeem vs. The State Tax Officer(Investigation Branch)

WP(C)/24331/2019HC Kerala05 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Alapatt Jewellers vs. Assistant Commissioner

WP(C)/24235/2019HC Kerala05 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Varghese Thomas vs. State Tax Officer

WP(C)/24468/2019HC Kerala05 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Malabar Institute Of Medical Science vs. Assistant Commissioner

WA/1949/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Malabar Institute Of Medical Science vs. Asst.Commissioner

WA/1950/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Malabar Institute Of Medical Science vs. Asst.Commissioner, Spl Circle-I, SGST Department

WA/1943/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Vincent.P.G vs. The State Of Kerala

WP(C)/24166/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Chakolas Homes Private Limited vs. The Deputy Commissioner (Appeals)

WP(C)/24115/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Fujitec INDIA PVT.LTD vs. The State Tax Officer

WP(C)/24105/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Bayshore Sea Wood Projects vs. The State Tax Officer

WP(C)/24041/2019HC Kerala04 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Malabar Institute Of Medical Science vs. Asst. Commissioner, Spl. Circle-I, SGST Department

WA/1928/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Sijo Jose vs. The State Tax Officer

WP(C)/23862/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Empire Distributors vs. The Assistant Commissioner (Assessment)

WP(C)/5563/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Malabar Institute Of Medical Science vs. Asst.Commissioner

WA/1929/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

G.C.Nandakumar vs. The State Tax Officer

WP(C)/23858/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Empire Distributors vs. The Assistant Commissioner (Assessment)

WP(C)/20333/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Amala Cancer Hospital Society vs. The Agricultural Income Tax Officer And Sales Tax Officer

WP(C)/11476/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Jyothy Laboratories LTD vs. State Of Kerala

WP(C)/20748/2017HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Tata Sky Limited vs. The Asst. Commissioner (Assmt)

WP(C)/23901/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Lalitha Muraleedharan vs. The Range Forest Officer

WP(C)/41418/2018HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Nilamel Exports vs. The Union Of INDIA

WP(C)/19250/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Lalitha Muraleedharan vs. The Range Forest Officer

WP(C)/24675/2018HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

A.Divakaran vs. The State Tax Officer (Works Contracts)-2

WP(C)/23869/2019HC Kerala03 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Hotel Kumily Gate vs. State Tax Officer(Luxury Tax)

WP(C)/23690/2019HC Kerala02 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Manikkampara Granites PVT.LTD vs. The State Tax Officer-1

WP(C)/20525/2019HC Kerala02 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ncc LTD vs. The State Tax Officer

WP(C)/23750/2019HC Kerala02 Sept 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Prince J Thoppil vs. Rindhad P Kareem

OP(C)/943/2018HC Kerala02 Sept 2019

Bench: HONOURABLE MR. JUSTICE SUNIL THOMAS

Cochin Sanitary Stores vs. Deputy Commissioner

RP/845/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M.S.Reghu vs. Commercial Tax Officer

WP(C)/23603/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Tata Communications Limited vs. State Of Kerala

WP(C)/11416/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Cochin Sanitary Stores vs. Assistant Commissioner, State Goods And Services Tax

RP/776/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Kalyan Jewellers INDIA LTD vs. The Asst. Commissioner (Assmt)

WP(C)/23540/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sajeev.O.J vs. The District Collector

WP(C)/9371/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abdul Sathar vs. Asst. Commissioner

WP(C)/23466/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.L.Tony vs. Asst. Commissioner Of State Tax

WP(C)/23157/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Olive Builders And Developers PVT. LTD vs. State Tax Officer (Works Contract)

WP(C)/23459/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Olive Builders vs. State Tax Officer (Works Contract)

WP(C)/23487/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Harrisons Malayalam Limited vs. State Of Kerala

WP(C)/20860/2019HC Kerala30 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Continental Trading Corporation vs. The Assistant Commissioner

WP(C)/23301/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Rajmohan Nair.A.G vs. The State Tax Officer-1(Works Contract)

WP(C)/23386/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Technoline Systems And Services vs. The Asst. State Tax Officer

WP(C)/23338/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sowparnika Projects And Infrastructure (P) LTD vs. The State Tax Officer (Intelligence)

WP(C)/20063/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Sowparnika Projects vs. The State Tax Officer(Intelligence)

WP(C)/20066/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

G Nxt Power Corp vs. Union Of INDIA Represented By Its Secretary

WP(C)/2981/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Southern Carbon And Chemicals vs. Union Of INDIA

WP(C)/2457/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Surendran T vs. The Cochin Univetrsity Of Science And Technologies

WP(C)/11291/2019HC Kerala29 Aug 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

K.Omana vs. The State Tax Officer

WP(C)/23118/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abdul Sathar vs. Asst. Commissioner, State GST Department

WP(C)/23219/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Ochira Traiding Company vs. State Tax Officer

WP(C)/23218/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Omega Elevators vs. The State Tax Officer

WP(C)/23253/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Johny Varghese vs. The State Tax Officer

WP(C)/36407/2018HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Yanthra Ayurvedic Resort PVT LTD vs. State Tax Officer(Luxury Tax)

WP(C)/23153/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Johny Varghese vs. The State Tax Officer

WP(C)/36211/2018HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ncc Urban Infrastructure LTD vs. The State Tax Officer

WP(C)/23127/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M.Habeeb Rahiman vs. The Directorate Of Telecommunications

WP(C)/21142/2019HC Kerala27 Aug 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Saju P Mampilly vs. State Tax Officer

WP(C)/23073/2019HC Kerala26 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Ozone Granited(P) LTD vs. The Assistant Commissioner

WA/378/2019HC Kerala26 Aug 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE V.G.ARUN

Vijayalaxmi Cashew Company vs. The Asst. Commissioner

WP(C)/18165/2019HC Kerala26 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Deepa Erectors vs. The Commercial Tax Officer

WP(C)/22835/2019HC Kerala22 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Antony Sunny vs. The Union Of INDIA

WP(C)/35520/2018HC Kerala22 Aug 2019

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Supply Point vs. The State Tax Officer

WP(C)/22964/2019HC Kerala22 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Travel News Services (INDIA) PVT. LTD vs. State Tax Officer

WP(C)/22703/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Glass House vs. The Assistant Commissioner Of State Tax I

WP(C)/22776/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P.S.Sherly vs. The Asst.Commissioner(Asssessment)

WP(C)/9752/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.K.R.Food Products vs. The Deputy Commissioner (Appeals)

WP(C)/22693/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. M.O.Poonnen vs. The Assistant Commissioner

WP(C)/15626/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.V.Sabu vs. The Asst. Commissioner (Assessment)

WP(C)/9707/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sri. Kuruvila Mathew vs. The Commercial Tax Officer-1

WP(C)/26960/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Thiruvonam Enterprises vs. Union Of INDIA

WP(C)/21481/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Dr. Yogirajan Krishnan vs. State Tax Officer

WP(C)/27181/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.N.Madhusoodhanan vs. State Of Kerala

WP(C)/25185/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Associated Engineering Corporation vs. The State Of Kerala

WP(C)/16784/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Binoo Philip Jacob vs. The Commercial Tax Officer

WP(C)/24781/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. P.K. Gold Traders vs. The Commercial Tax Officer, Thrissur

WP(C)/20183/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

The Asiatic Trading Company vs. The State Of Kerala

WP(C)/11172/2019HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Uma Rajeev vs. State Tax Officer

WP(C)/19982/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Hotel High Place vs. Assistant Commissioner Of Sales Tax

WP(C)/19824/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Hariprasad K Nair vs. The State Of Kerala

WP(C)/25613/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Supreme Steel Industries vs. The Assistant Commissioner -Ii, Department Of Commercial Taxes

WP(C)/18476/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

P. Gangadharan vs. State Of Kerala

WP(C)/15026/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vanitha Fashion Jewellery vs. The State Tax Officer

WP(C)/17981/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Petromech Engineers vs. State Of Kerala

WP(C)/26027/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S. Best Auto Distributors vs. State Of Kerala

WP(C)/24982/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K R Radhakrishnan vs. Assistant Commissioner

WP(C)/25446/2018HC Kerala21 Aug 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

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