K.Suresh vs. Cochin University
Original PDF →WP(C)/17694/2019HC KeralaGSTCNR KLHC01045226201919 September 2019Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY4 pages
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SHAJI P.CHALY THUR AY, THE 19TH DAY OF SEPTEMBER 2019 / 28TH BHADRA, 1941 WP(C).No.17694 OF 2019(J) PETITIONER: K.SURESH AGED 45 YEARS, S/O.K.KERALAVARMA, PADINJAREKKAL MADOM, PARAPPURAM.P.O., KANJOOR, ALUVA, PIN-683575 BY ADV. DR.GEORGE ABRAHAM RESPONDENTS: 1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS
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