M/S.Omega Elevators vs. The State Tax Officer
Original PDF →WP(C)/23253/2019HC KeralaGSTCNR KLHC01060063201927 August 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
FOR THE YEAR 2012-2013.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.