Surendran T vs. The Cochin Univetrsity Of Science And Technologies
Original PDF →WP(C)/11291/2019HC KeralaGSTCNR KLHC01028253201929 August 2019Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY15 pages
NO.UEU/ACCTS/1193/2013-14 DATED 30/11/2018
WP(C).No.11291 OF 2019(J) 15 EXHIBIT R1(c)OF THE ORDER NO.UEU/ACCTS/1193/2013-14 DATED 11/12/2018 EXHIBIT R1(D)OF THE ORDER NO.UEU/ACCTS/1108/MAIN CANTEEN/2016-17(PF) DATED 17/01/2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.