M/S.Olive Builders And Developers PVT. LTD vs. State Tax Officer (Works Contract)
Original PDF →WP(C)/23459/2019HC KeralaGSTCNR KLHC01060703201930 August 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.32072086495/12-13 DATED 18.3.2019 OF THE IST RESPONDENT FOR THE YEAR 2012-
13.
EXHIBIT P2 COPY OF THE MEMORANDUM OF APPEAL DATED 30.4.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER. EXHIBIT P3 COPY OF THE STAY PETITION DATED 30.4.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P2 APPEAL. EXHIBIT P4 COPY OF THE REVENUE RECOVERY NOTICE NO.RRC NO.92/2019 DATED 24.6.2019 ISSUED BY THE 3RD RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.