Sajeev.O.J. vs. The District Collector

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE S.V.BHATTI FRIDAY, THE 30TH DAY OF AUGUST 2019 / 8TH BHADRA, 1941 WP(C).No.9371 OF 2019(V) PETITIONER/S: SAJEEV.O.J. AGED 47 YEARS S/O. O.J JOHN, ONATTU HOUSE, KUMBALERI P.O, MEENANGADI, WAYANAD 673 591 BY ADVS. SRI.M.P.ASHOK KUMAR SRI.P.C.GOPINATH SMT.BINDU SREEDHAR SHRI.ASIF N RESPONDENT/S: 1 THE DISTRICT COLLECTOR COLLECTORATE, WAYAND 2 THE DEPUTY TAHASILDAR, SULTHAN BATHERY 3 AGRICULTURAL INCOME TAX AND SALES TAX OFFICER, STATE GOODS AND SERVICES TAX DEPARTMENT, KALPETTA, WAYANAD 4 M.P KURIAKOSE, S/O. PAILY,MUTTATH HOUSE, KALAMOOZHI, PULPALLY P.O, WAYANAD 673 579. R2 BY GOVERNMENT PLEADER OTHER PRESENT: SPL. GP . SRI. P. RAVINDRAN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 30.08.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

-2- J U D G M E N T Dated this the 30th day of August 2019 Vide order dated 30.08.2019 in I.A. No.1 of 2019 in W.P.(C) No.9371 of 2019 the petitioner is permitted to withdraw the writ petition.

Hence the writ petition is dismissed as withdrawn. No costs. S.V.BHATTI JUDGE jjj -3- APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF THE REVENUE RECOVERY NOTICE DATED 14-01-2019 EXHIBIT P2 PHOTOCOPY OF THE REVENUE RECOVERY NOTICE DATED 14-01-2019 EXHIBIT P3 PHOTOCOPY OF THE REPRESENTATION DATED 08-02- 2019 EXHIBIT P4 PHOTOCOPY OF THE COVERING LETTER OF DISTRICT COLLECTOR EXHIBIT P5 PHOTOCOPY OF THE REPLY DATED 15-02-2019 EXHIBIT P6 PHOTOCOPY OF THE ORDER DATED 19-08-2017 EXHIBIT P7 PHOTOCOPY OF THE ORDER DATED 04-01-2018 EXHIBIT P8 PHOTOCOPY OF THE LAWYER NOTICE DATED 27-02-2019 RESPONDENTS EXHIBITS EXHIBIT R2(A)OF THE JUDGMENT DATED 20.03.2019 IN WPC 8534/2019 EXHIBIT R2(B)OF THE ORDER DATED 22.5.2019 OF THE DISTRICT COLLECTOR, WAYANAD EXHIBIT R2(C)OF THE ENGLISH TRANSLATION OF THE ORDER DATED 22.5.2019 OF THE DISTRICT COLLECTOR, WAYANAD