A.Divakaran vs. The State Tax Officer (Works Contracts)-2
Original PDF →WP(C)/23869/2019HC KeralaGSTCNR KLHC01061578201903 September 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.32151066849/2013-14 DATED 23/04/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 28/08/2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 28/08/2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 28/08/2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.