Abdul Sathar vs. Asst. Commissioner, State GST Department
Original PDF →WP(C)/23219/2019HC KeralaGSTCNR KLHC01059917201927 August 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
32081389784/2012-13 DATED 30.03.2019 OF THE 1ST RESPONDENT FOR THE YEAR 2012-13. EXHIBIT P2 COPY OF THE MEMORANDUM OF APPEAL DATED 22.04.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER. EXHIBIT P3 COPY OF THE STAY PETITION DATED 22.04.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P2 APPEAL. EXHIBIT P4 COPY OF THE REVENUE RECOVERY NOTICE NO.A7-1539/2019 DATED 20.05.2019 ISSUED BY THE 3RD RESPONDENT AGAINST P1 ORDER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.