Abdul Sathar vs. Asst. Commissioner
Original PDF →32081389784C/2013-14 DATED 29.01.2019 OF THE FIRST RESPONDENT FOR THE YEAR 2013- 2014 EXHIBIT P2 COPY OF THE ASSESSMENT ORDER 32081389784C/2014-15 DATED 29.1.2019 OF THE IST RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P3 COPY OF THE ASSESSMENT ORDER 32081389784C/2015-16 DATED 29.1.2019 OF THE IST RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P4 COPY OF THE MEMORANDUM OF APPEAL DATED 15.3.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER. EXHIBIT P5 COPY OF THE STAY PETITION DATED 15.3.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P4 APPEAL. EXHIBIT P6 COPY OF THE MEMORANDUM OF APPEAL DATED 15.3.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P2 ORDER. EXHIBIT P7 COPY OF THE STAY PETITION DATED 15.3.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P6 APPEAL. EXHIBIT P8 COPY OF THE MEMORANDUM OF APPEAL DATED 15.3.2019 FILED BY THE PETITIONER BEFORE TEH 2ND RESPONDENT AGAINST EXT.P3 ORDER. EXHIBIT P9 COPY OF THE STAY PETITION DATED 15.3.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P8 APPEAL. EXHIBIT P10 COPY OF THE REVENUE RECOVERY NOTICE NO.A7-749/2019 DATED 16.3.2019 ISSUED BY THE 3RD RESPONDENT AGAINST P1 ORDER. EXHIBIT P11 COPY OF THE REVENUE RECOVERY NOTICE NO.A7-750/2019 DATED 16.3.2019 ISSUED BY THE 3RD RESPONDENT AGAINST P1 ORDER.
WP(C).No.23466 OF 2019(G) -5-
EXHIBIT P12 COPY OF THE REVENUE RECOVERY NOTICE NO.A7-751/2019 DATED 16.3.2019 ISSUED BY THE 3RD RESPONDENT AGAINST P1 ORDER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.