M/S. Regal Realtors And Projects (INDIA) PVT LTD vs. The State Tax Officer (Wc)
Original PDF →WP(C)/19155/2019HC KeralaGSTCNR KLHC01048981201915 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.32072001906/2011-12 DATED 10.03.2017. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32072001906/2016-17 DATED 13.03.2017. EXHIBIT P3OF THE APPEAL MEMORANDUM IN FORM NO.29 DATED 05.07.2019 FOR THE YEAR 2011-
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EXHIBIT P4OF THE APPEAL MEMORANDUM IN FORM NO.29 DATED 05.07.2019 FOR THE YEAR 2016-
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EXHIBIT P5OF THE STAY PETITION IN FORM NO.30 DATED 05.07.2019 FOR THE YEAR 2011-
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EXHIBIT P6OF THE STAY PETITION IN FORM NO.30 DATED 05.07.2019 FOR THE YEAR 2016- 17.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.