Forus Motors vs. State Tax Officer
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE S.V.BHATTI TUE AY, THE 18TH DAY OF JUNE 2019 / 28TH JYAISHTA, 1941 WP(C).No.8883 of 2019 PETITIONER: M/S.FORUS MOTORS TUDA ROAD, KOVILAKATHUPADAM, THRISSUR - 22, REPRESENTED BY ITS PARTNER, P.N. DINESH, AGED 48, S/O. P. NARAYANAN MOOSATH BY ADVS. SRI.HARISANKAR V. MENON SMT.MEERA V.MENON RESPONDENTS: 1 STATE TAX OFFICER SECOND CIRCLE, STATE GST DEPT., THRISSUR - 680 001. 2 THE ASST. STATE TAX OFFICER INTELLIGENCE SQUAD NO.III, DEPARTMENT OF STATE GST, THRISSUR - 680 001 DR. THUSHARA JAMES, GOVERNMENT PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 18.06.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.8883 of 2019 2 JUDGMENT Having regard to the fact that an order is already made, reserving all the legal contentions available against the penalty order passed by the respondents, this writ petition is closed. S.V.BHATTI JUDGE DCS
WP(C).No.8883 of 2019 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE IN FORM GST MOV 06 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1 (a) COPY OF NOTICE IN FORM GST MOV 07 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1 (b) COPY OF NOTICE IN FORM GST MOV 04 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 COPY OF TRADE CERTIFICATE ISSUED TO THE PETITIONER EXHIBIT P3 COPY OF REGISTRATION CERTIFICATE OF THE PETITIONER EXHIBIT P4 COPY OF INVOICE NO. 343479566 ISSUED BY M/S. BAJAJ AUTO LIMITED, AURANGABAD
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.