K.J.Mani vs. Commercial Tax Officer
Original PDF →WP(C)/17664/2019HC KeralaGSTCNR KLHC01045263201928 June 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE3 pages
NO.32151006134/2012-13 DATED 30.3.2019 ISSUED BY THE RESPONDENT. EXHIBIT P3 AOF THE POSTAL REGISTERED ENVELOPE BEARING PETITIONERS ADDRESS. EXHIBIT P4 TRUE COPIES OF INOVICE NOS E0597, E0598, E0599 AND E0600 OF M/S. KAMAL PIPES P.LTD TO THE PETITIONER. RESPONDENTS' EXTS: NIL \\// PS TO JUDGE ms
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.