M/S. Sreepathi Indraprastha vs. The State Tax Officer (Ib)
Original PDF →WP(C)/15841/2019HC KeralaGSTCNR KLHC01040298201911 June 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE3 pages
PASSED BY THE 1ST RESPONDENT UNDER KTL ACT FOR THE YEAR 2015-2016 DATED 25.03.2019. EXHIBIT P2OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER DATED 30.04.2019. EXHIBIT P3OF THE INTERLOCUTORY APPLICATION FOR STAY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 30.04.2019. EXHIBIT P4OF THE DEMAND NOTICE ISSUED UNDER RR ACT, BY THE 3RD RESPONDENT DATED 29.05.2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.